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State of Goa - Section

Section 38 in The Goa, Daman and Diu Mundkars (Protection from Eviction) Act, 1975

38. Act to over-ride other laws, etc.

- The provisions of this Act shall have effect notwithstanding anything in any other law or any custom or usage or decree or order of a court, or any agreement or contract, express or implied, inconsistent with the provisions of this Act.