Section 551 in Central Excise (Appeals) Rules, 2001

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Union of India - Section

Section 551 in Central Excise (Appeals) Rules, 2001

551.

Exemption,

(iv)Applicationof

ExemptionNotification -indicate the Notfn,No" (v)CENVAT, (vi) SeizureIClandestineremoval, (vii) Refund(other than rebate), (viii) Others]

Priority 1	Priority 2