Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Tamilnadu - Subsection Section 6(4) in Tamil Nadu Motor Vehicles (Regulation and Control of School Buses) Special Rules, 2012 (4)Doors. - In every School Bus, the door in the entrance-cum-exit shall be well maintained to ensure safe locking and also easy unlocking.
