Subhash @ Subanna S/O Shivaraya Natikar vs The State Of Karnataka on 20 April, 2011

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Karnataka High Court

Subhash @ Subanna S/O Shivaraya Natikar vs The State Of Karnataka on 20 April, 2011

Bench: Manjula Chellur

EN TEE man aezgg? §F _;:

Crncwr BENISH A51' GE}LBAR;GA ﬁated this the goth day 05 April, 2e_;: -- A. PRESENT THE ﬁozsmxx was JUST1CI:§»§§iéA§EJIﬁL,5,«€jf§iEIg1§E§i§ Arm THE HGNBLE MR. Jﬁaiigﬁ CRIMINA§ﬁPPEA.L i§_jG.§;_$01/;2Gv1A%.AvvVE BETWEEN:

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"E'he S%;a."£€: $5 K£}§'f}&"§'E.EiIi€E1, Thraugh Eiamaiarga ur lﬁiéliita >S%;2:t'iz}§":;, Bigt. Gaxibargzu §€}E<:S§38§\€E}E§N'£__"_ {By 8111:. Axiurzidha E><:s21.i, Adéiy SPF} This C1T'§I}1iﬂ£§.1 Appeal :5; fﬁed z,:':1de:2'r Cr.P.C¢. $3}; the advucaie for me ;a:p;3&iE21né:'.s2..§§t=:a5}%::ﬁ;g $0 bS%;E, aside the ju.dgmeI:'i'. cf c0nvi€:1;.i::§i.1 2:%f:1'd&_ ésrckzz".V§§§7._s€r1Vt€r;{:.e passsd by {he {H Adciitéonai Sess§%:%'ns§:'.A_§}§;iTVdg>§é*3? SxCbN0,213;'2O09. dated -:._§.3§2"e::,;O, V g;¢'::a,¢:;c:;ng_'; £i:«:~; . * ~.

appeiianisfaccused N05. ii, :~mr:§ *+._ i'<3;r7 affencas punishabie under Sectipng 302 {EC Vézzgd ap;j56:1}a'n'iSf accused N03. 2 and sf; $0: the Qf§"€i?1z:e".;3z;£§:::§.$§*;215E(if'under Sections 324 and 328 IPC anal _'{urther..;};p--pe1ia1fus;?a{§{i:£ss:{i N03' L 2; and 4» are s§3:'iffér:c¢5£€%, i'0 {'§.f1dé'1"g§§§- rigé r?é'22$ imp:'ise11m£:ni. for ﬁfe and also £53 pay --;_IO,{)GO;"~ Each in default simple imprisoﬁnieilf; 'fT<:>--rV tﬁfoeacth far {he affentté: punishabie Lmder S*e<:,{i"a;.\:j:1V 115$ Qégzd further a;::-pe11e11";ts/ accused N03.

2..'§i':dEe§; axis serifenceci is unﬁerga RE 11:21" ens year each and to . iggmy a §;21;j1~c: G'~--i.' __Rs.§,000! ~-- each; in deilzmh S} {gr 8 rneixiihg f§ii1€AV."0ff€ﬂC€ pazzishabie under 8er,:£:ic;:f: 324% EPC and i'a,E._§"§;her.aﬁpeiianis/acciaseci N93» 2 and 4 &F€ sentﬁnceé is ::.nE:§.%::"gG RE 50;" 3 years sash and is pay 23. E36 3?' "§7;sf2?{}}i}G/» each in dci'éuE:': SI fizz" one year ezxth far ﬁns <;Efe=3§1<:.€ §>u.:<:iS§'s3.bE@ under S€€f'§'.§{§X"1 3326 WC, 'E"E':t% entire §se'n{%:'nC,€ impaseé Ei§E'§.§I1;Si aitauged 2 am? 4; 35213 mi:

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.. \2""'i'>:' This Cr§.:z1.i:'121i é':;}p~:;%2":§ hE§_"v'§.§}§§ E}s>«:*/5:": E1s:2a.;°<:i gmri rtgezveii. C{}§§"1'iI1g an Ear pmxixtmnéiamem; sf Jzzciggariaatzzi. £,§r1i:'a day, zkfaygfigia. Ciwiiuir J. d<:iive;;*ed {char-3 E'0§%{>2vE;'2§_§:

JZJBGMEJFET "§"hi.$ appﬁai. is fﬂﬁd by 21{:CL':se:::§. Nam. L 2 a%::d..4;«:r§rh_{}~v.;zr€ c<mv'ic£.e:§ fbr i.h{«: 0f§€:;3c.es pu):1.§.s-shabie u.r;de*:'__-f:"3{~:{:'£.Ai;r';;:¥§3 326 and 302 EPC' Szzbstamgnrés §',j5f33§7i.§{:f3f1£?€"'.'iE4'éLS'::.'EfFi'E}ﬂS$d giri"

1'€8p(~:€:'E: 01' the offczznce pamighabie :zé;%§dg;§r S{%<;:"i.':.c_%,'::';:»'{)':m?;§'§5?w' ';1;.;Q {Pg V . V . . .. .

2' The §0ri.ef Eé1c€,§.j that E6€?ﬂ"€:zA:;:v:;E°:i:i;:ru_:_.v,\<.5'. appaai are as mssder: x « .

The accmzaed a;i11ci"'»thi.'s'3. Vaiiiiieaééqda 1'</Iﬁahacievappa were cousiﬁgzs aiari Vti"x.:'iV.rj i<:Q'i;1;v3és----__a1"&S ssaimatcd in the azzme £31113 at E'via:**g'u{t.E,_ x%3'..11agG.1_ "~ET}1.¢srV':1<:§iir;::'re pit beieﬁging 110 'ihﬁf fznniiy 05 {he _ﬂ;ecsaé€*&'v».:a,;é:--. §§'i;_L1.éi'%.%:d "near the bangs of the accuged. 'Ifh€:;"€fé1's.<:, thé"fe:;§_}§g.n1embers 52$' thfé deceased; iézad £0 pass '$.21 §:'=3_m;,;}f 132.3 hangs OEWLE/:8 zzccuseci 1:0 raacth {E16 Hiﬁfiiifﬁ pi.

" af imtideﬁt. ~ E.8.2.2€f}G§* §3§W.2.}~ Sangﬁem.» k:?i5a'§§:g;§11te:" j;:2f5; éifm ﬁ€3E'.€EiS€C§ was ;3r<><:eed'i'ng éewgarég tbs ma::,L:%::~. 91%. is §}u'E i:%:€ ggzirbzzge. By §}a:::é,'i':2.g i.i:*e3\a?<3:><§, {ha way' * igszz maéih. the marmre péé, was; bksgtkaié 1:33; the ciéiztszasseﬁ. Gm cw \'\'(3;~ z3_z:€sE,%.0:3in§; §h.e:.i:' 215:1; ihe :§2m;§hé.<%r 0? Eghet d€;?{.'.€'.i:'iS€§{§ was a.bu5s€c§ by them sayizig 2,2233%. Ehés: fi:'ex;.>.:<}0<§ is; kéepi. E22 E13 ;}1a{*:§a. iherefere, sahe hag no righi to ask, Thiss was §':1f<>m1e<1E_.é{> éhe éezziliiy §11€H1b{fE"S and in the evé-3:":i:1g»; 'i¥1'1€I1~ HCE9_.CT539{3f€d Mahadevapgzi 'r€3;Che«:§ h01'E1.€ he we wexs ir1f0:*2t;':é3s:i ;§bi{{éi. ii-2.[€ incicéezzt T0 question iihe act of .2:c,::'u:§ed'.,V'"§.%i;;:>: $&e{feas~z::i wen: ta the house of the accused. he«7::1:§f;;.2;ré&'§";:%}:§{i.'¢_:i; ihﬁ i:1cide3'1{ G121? €:CC'.%.1IfI"€C--I> __§f:~._1Ef1e A'::z10r:1ing, a;:<--=:uVsF:é:§ geif' enraged and eor:1n:iit.§_:~d the of ii';-£:_§e:c;éiased with gticksg stenesi Emita, éfe,~ .zf:RCC01%.d7§n.g*--ic:jiiitas pr<>seCui.ion, this attack; an the deceased W233' be:aL;:$e.V'0Ef..1hI.é enmity between the familieé" :*f11:_.rg2',2_1«ri3.iVr1g< ﬁx: pathway in bﬁixvaen {he Eands of ihe acC':;r:se':i anti' %13.§=;éV.Cdm}5'E:«1:i'nami's family. it 'is 'L}:;. é3 cage bf 'ihe prosecutiazz thai at the 'aims of igiaideirxi, RWS, 2i";" 22 ané son of {Em éecteaseé in!;€rVen8d "%.§2;i.V *;;'r;_ <':§;VvJé§§ 7;:;,1sa assauhed. ﬁccgydiglg $1.0 ihe p:"0S{%€.TuI".§{}?i, /2 G2; E<}ds;';E.ﬁ_;§;§--_. 2%. Campiaint 515 per EZ:x:¢E3.E.§§ 33%; was; 86?; Ema E1}G§LiC'§1':~V§e'§'1{'3§"%3i.i'§. 38%; 0:13.}? the: de€.a.iE.s 6f the imtiﬁené. that v.Q<>é:";_«:.r§€:d in ﬁzzéé mwning bu? 3;§s--3{3 "£.E"1@ €i€r'{,;§i?;$ pé::'%,a2Zm.n§§ {:3 m $26 izmrder :3? E336 {is:€:%:as€<_§ as: *».>sm'£'2 zéamsgés ezasi" enmity"

bei.vve«:::1 Ehs fmsz: §§1:m.}§es waés 1123.z'r'aié3{i. The <:§€c/eased was i:a§:s:§2 in 2%. §€f€;'fp :1: 1122:' h<>5pi£_:a§. bui ha died in the 'h.<}spif;.a§. E)uri':".:g the rzgmrsee {sf i'r1xs<:3E;%;1f';;5:23Liér,3:L sgei. E113.h9;£?,£i1" was {':G£'1d11{'fi'(3{i, ir1e:;u,es'€. was _:E§?23.x¥»ff1'--V}§}'3<:A 'ifsgé dead bedyg SE§'%;€fE1E'&X,?§if1€SS€S, r:eighb;01_,1rs. }{§fh"&§§'d §~§;ir1":3f i;h€*' ﬁecaazgad and aha accuseé wen: :*€i2<l&1E';":,§;3'3,';Ed,"'» C§{§'ihéS: "*€}§":'iE_£€ éeceased were seized. A:%Tcu.s§eci vvere 3.p§}Vr'5eA1§i:cr1Vc¥edé &fiC3; ' mtermgaéed. A sketch GE' th¢_ S<f:;e::<:_ of {fame is be drawn' zkfier the auis;)§:y_fo'i: E§j;:3'.d*;>;é;1{."E' "E;~o;dy! the dead bedy was handad ovea" to Eh_Swf:7':E_i1f1:";w.3'.§j}7-.§'€A};ifA E"z;'1«ﬁmV4;2;~.';i. -- 'A119: registration of the} ztasé' cg};1,+{.he":.4¢e:;:;~;3;¢.;:n e£'H}P.\2V,?'.2;1§ FIR was sent is the C0ur'7t§" EHWSG _2~';. :3:1?c1< 2°£Zn who alas sustained ingfuries were treated %}_,»j_ ting: d'Qcf0;r; V'23g£"'Eer c0.1:1:;pEei'.ing the investigation. 22. em: i'€,2.sheei,"{ramé: ?';t:}'be iaicé a«fa.ms'§; zﬂi "ihe accused ersong L . &» 3.3 «£0? xii/1§a%'L'0§°E2:::3ces; ﬁﬁﬁﬁghabla under Ss:<:é:§.am; E43, .i«f1L.',?'., E48, V ».47§';P.:q};':.325 and 3&2; 1* /39 E49 EPC' "§."her€ wars fgataﬂy égierseizgg The trier} Ceuri 8.8 airezady siaieé 'Z3 aCc::se?j:E;

<2@f:vi.<f':;ed "ae;:{::.::3€:<:§ liéas. L 2 and 4 far {ha czsffences K ' y&§::%.L,:1'2:":;~:=';Ei::..--:;§:'"bE€2 unéar S€Ct.i<>ns 3G3, 326 zmé 326; E38: amtxseé ':7 ./.

»e>$:Q&% if ?£'<}.::s. 3 5 and 6 wemr §0:.:n€E ;__§:;.:'.'i?;y :3? {E39 {3f%"ez:<.t$ pu:1is=:§';a?::sEé:

ufsﬁeii" SeC"'{1§0::5; 3' 3 EPC. §"£{>wé3v€:z" %;.h6-3:§/ Ezava. Iimé .i"i1<5'i:i any agspeai' The3're.E'oreE *a,x:<3 are {i{')E}C€i*.I"}'1{3C§ 'w3€.h. the a.p1:)<*::aJ f'":E<éd by {he appeﬂam/aCcu$ed Nos. 1., 2 and 4,

3. A{:9eré;ing {Q the 2,1ppc:3Hams. 'iZ§'}€,E"€3 a§°c:f_--;:{> Cb:-$finCing~.V reasans £0: {he trig} Court 10 c0:1_a?.i.<.3i._ "i:'.ht:_-'giiiifa-é_t:d"§€3'$0ﬂS:

The Eeazned Coxmgei far i::hr:: app€i§:.»m§::§;" n=§;E"€rE*:9._Ii*€:~ 'i: 1"1'" VEA<;.':€343%--Q'i>'é?'5.ij£g points 'Le contend that 'LF:é"--.e:§ei'iciéi:-3. 'in §1T§§'A.s:;:s;xr3HVC}f gm-s6e::u$;10n wouid definitely _§{é;3§f:;:;;:e ii?:t:« $"§f3peiEate Cnurt that the 21cc'L2sed/a;§p<§.E:E'a:1tE3 §;_a;3tif1--a;i*.. E5e_bpunished for {I16 offence puni.shabie undV<3r. jSg€.c£iz3::;,L3(}:2.§PC;} :'--.__2},) G? the deceased Mahadevappa " u q";:arreji§¢{3..L:Vi:1 xmjrnéng:

bi iii" '1;_h:3.e%;?e:i1_ng;"the eieccassd h§.1FF3S€Ef came 19 the A i:;0u3§é"':"2if___,ij.ir:e 2:c«::u::sed §0§.E::}w£:d by his son. and . :"§:é;'a;,:gEﬁ:§e:"; and .,§i1<?§<:§£;::£'. af :;u;tac}<;§21g3; happsznéé after verba} quarrei ~ ft¥;3.«:3}:: piace between 'iI.hi:'i* ;>a«1:'£.i»:=.s far mew»: ihzm iizaiil arr %:m.1zi 'E°'n€:r€f0:"~.<:, 1.1293' wauiéi iéaé have wzziteé EC? ha.'E.f--2:::vh:>ur if i:h.ey imiiexzdesé 21,0 M3} the aiﬁzéeageéi. 'E§"'§,E1€y hafi i.E"§E.€'3',§}{§€t{§ $0 E~§.i.'§§., E'}3€:§7 wsuéé haw: Ebrmeé unE21W'fu§ azssen':i3§:; 'mm {Easy W'6'i'€ 219%. a:1f;.i::ipai'.i1':g;{ {E16 giecszlssed is came {,0 {hair Emuae. Piacmg relianca on {his rkzatamiaé branzghé. €}fI."1 .I_"'€f&?,iOE"ﬁ, acceydizzg 1:0 the apgsriiarﬁsg when§'fE:'i%. j~s:;_'§;1é;i§;£:E acgétxrreii theta was sadder} and ,g>;'r:«n.z}{%Vv.pVmi*0.ca3iGs;1V' ' far the :;:ce::L1Sed ":0 a':i;.e1<:E; thegﬁ;::£:éas:éd;«._ "'i?'.h;5:réf§§r€; the attack on i;hev.cEt:ce:as€C11_eve11 i§".~.é:c:cég3¥te:di: &l<:e s~:?w not Iszantain all U16 v§*:fg§§E'f3di€3§}.£S%-_f5§'.ﬁ"1é ';:Q.i'f%I1C€ Gf murdcir {:3 23;'; i'§'z--§ct §junis'h.:;3.¢f1~i, Lgndef Section 302 IPC.

ACCCrf.diQf.§,"«§Q i;.hé«.I_3ea1"ne<:i c0u11sei fer the deféncteé the teeth Said Ea 'Ej;w§_éf .fé1'B;3ﬁ»,a;E the Spot were not rec0ve:*ed¢ Faoé pa:"Ei'a*,1esev wens r:;et'«§t£und near {he $3301, me genesis wag s:_1§jé.pr;éS5e& ar:'%:E"€;I71_;e;__,e111ire eviéence 0%." Em»: raievam wimesges . £343? :;i"--.¢6§:i1"adi<:é,§9msa AEi€;~r1a:,.iv<;r§32g mi 35550 basw hig .67-i*ijE":::1::=:%"'<;>3;1. %§:€:""r§ght sf gyrivaiie ﬁE3fE3EE{'i€¢ P-is ressiieg upon ihe jg-dgme§*1%_ %'ép£}:°i:ed in the case :31' EBARSE-{AN SENGH wars» SrA'_§':<:__é}§? i»>::N3;-33 ANE} ,ra:=~:Q'§°E--§<:§2 ~ ;%1R.2€}':@ SCC 322.2 : " pa£:=:»3_$ 3 E9 33 amé 58 are reiésvaxat 'ax,-='h.'::%%: rezacé as umjer: K '¢¥?s§ \\W ".32, E%?.igh.i. <3? §3i'iVai.£', aiéeiézzgte £3?' g;e:%r:=s<3:2 anﬁ §}r{>p€r%;.§§ 355 :°ac<>g;:':§:«:%:§i in zaaﬁ f3:*<:€3' e.::'i2;i1is€*d, dﬁ:m0£:ra'i:i<:: Si}{Z'EE€IE€3S W'§'£'.h§}'1 <:@2'£,a2Z.n 'i"€é"iS(}}'3_Eib}€ iirnits, "E"h0s<: Eimitss are §.ic,§,e:i:3d 'ivy f:--';v_g> mns'ids:1'aii0:1ss:

céaimeai by 32% othsr menzbers (sf {,h;é%WS=3c§::.é_'s, ' and {2} that ii is {he Siam wh.§Q§:"'g§i;:2%i_§a,§i§.y" T undertakes the mainzenailcs 0f iaw and, GIE"i§1€*§1': 'EE1€"~(_:i'£.i:a7e§i~:,., as 3 genera: mic, are neii.E}cr"%3xpe::té::§. £9 mfg: away fer safety :Ixr}5i<:*r:{'*~§fz>.{t<3€i 'w*J§3;1:';, Mégzaﬁ imminsnt danger ?;{)~'--";1.;j1j€L3i'I' '§;1i_(jEE"S':G§'§" 'ovr_p;::§3pe1"iy as 3. zresulf;,;1€1axa§j§ui'kzigggfeésgion, nor are they €vXp€Ct€Ci_,V_ ;E3yV '...i;SVe:b 0i"~.f<3V:'£'i.€%}.\'.'Lo right the '§?\fI"QE'1f,-§'_C§'<}I1€3::1;€):U.i€ﬂ}.._§f}'i? 'iQ p=;;:'i':ish the wmng __ deer?'«;§i7..;::t::1r1r12:§:=:.i_ora er 0.£'£%511ces. principie underiying the d O<:.t;rii12--e' right". of private d€£°e':1C<-3 :5 that. .33:-'h€ﬂ'"8.iE~~~-iiﬁdiviéuai or his; p;°0per"i§; is; faceé *:ar§*:§:_ a danger and immed'i.a.i:: aid {$0511 3318 r:1aCh£:1e'::g2' is 110% re3.di}y av21EEa_bE<m ihaé §§:&V§v£dua1 is emﬁiisd £0 p:"0§.@c%: hirnseii" and Vhérs preperiy, TEES righ: OE §:::r§.v:a£e aigtfence is ayaiiiabﬁe mﬁjy E52 C%E'"';€ WEEG is szzddanijs <:e:>n§rG'n"'L€d with the 'r:€{:e5§ity 2:}? as.»-"€r£'.i'r:§.§ an inzpﬁnﬂizig damggéx nei. 9f E2915.' €::'€8J€.iQF3. "Z"ha{ {E} £:ha£, 1316 sanze 3"ig§E*:€. "§s"'--

respe§_a_s:bi:::y _,.:};-1: " £1342.' ' A mam .._\g\ Uasrzszrl the being 89.3 the Z1€{°:€';'°E-3E-38.Z":y'" céemﬁary is; '::E:a.'é; the viaiemra whieh 'aha c:§.E,i:»r:&:;: siaiézédingg hinlséjéf 0;: h.;L$ ;:4:':3§3€1'§§7 is gntiiled is usss: nmssii :19? 708 urxduiy éi$;3:"0§0z'iie;:1z:*;e3 Ea; she: ir1jm"y \-"v'§'2i{?§§"'§.S 802.1ght "E8 236 averted or which jg r@a8e:>.:":2:1{>"iyf"'--

appmhézndeﬁ and shotiid net e;x;_s:,%V;<:~ éd~« .V_' :_. Eegiﬁmate purpose.

22 58, Yha foiiswing" ggrizagtigigilésé §é:'r;§*r.g.g§€a *a3§n_ _ T f 8C.m'i;iny 0f the foiigxxefing j'udg§.::7;€r:é;s: ' {1} Seif-p1'eserxrati0n'VL'L'<:i§ this 2 'bagéicj fisuman i:3sii'r1ci'.. 'éaizjzici is fecagnizfévd' ?by* the criminai '";'u:'i$prv:};'d&31':§§é:;.V: ngf an civilized :::«r:u1'1trieg,~~-- ' :'Ai3'-- _ f2f6e, _ d'&f1";deratic and " ~:.:§?i\f§i"i:..§;f',{1.1:(i$€?;{;i1'}_t}"i€f;§HV"#"€C€)gI1.i.2CEi' 11:16 right of V pfigéggig ﬁithirz ceriain reasanable ,::g~£:::g; ~ {iii "»'"§_'%gaéV"rig§:i of private defence is gwailabié 0nij.?""té§'V0ne WEH3 is suédﬁiﬂy zianfmgztad necesgiiy eff averting am i'ﬁ1pez1di:1g &a:'zgs:'r am? §I}.{Zv§'. sf $e§f~c're':a'E§=::sn. raasenabiéa appz*eh€nsi0'n is eneugh 'U3 put the right. of 36%?" ﬁefence mté) operatisn. In {ﬁber Xﬁi?-€:}:~&83 ii ig not r:€::3,é3s;.:~§ar'y ihai. {here :':=:§";a:::U:}d be an zmiluzgzi ::cm1:1::§.g$i<>n {sf {he <}£'§'e:3{:e in Qréezf £10 ggisse 9,.

{@5958 $0 "a'h;<:= righz af §)I'§'§«-'2i§f;? e.:§€::§7€:nm':. E3; is; enmzgh if 'aha E3.,(.'.CE.£E5*2ft§Z§ E}.§)p1'°€3§7i€f1'E{E€{§ ?;.'}:2:"é Siiifh an offemts is :::;;":i,:%m;}'2;*y§.<3e:i a;;.7d3- E':---§§3._ ' iékeifg is be <:0m'Ini'ii.a::£ if t;h.e.A"f§;£ private defesnce is riot. E'X€¥°{f§S€{f§."' » ._ {iv} '§"he right; 0f prixzats tziefﬁriité-_,..¢£?éj3::1i"i1a:%3;£€;€:$._&i'S'V Ev} man as a :"eas€}m2.b}.é«Va1;it;}§éh€z:s.%V0;*z_a;"is--3é~, and ii. is <:0~%.<:'1t::fi.i:1},2é% Wiiiig {he <33"

Such a§3prehensif§é:;:'»:' V " I V It $8 pe:'i§'®:3'VVu:1d€r assauit '§;tC'2V"3f'--.:f1{?(§i13;]i?{'§:L3 *d:;é'§enc*:e step by step with"any:a:*ﬁhr;1_ei§é;1}aé:;é§(:tit11de.

'1:2f;prii.?e1{--8 :§{e'E%:'r1r;€'e. t}&::e3" vi"rf::*{:é:- used by the _.é;'Cc§;i$€.d :1.ui_ to be Whoﬂy V"a_diép;f0_p<2.:9i:i»Qna:.i::-.._Q_z%~' much greater than 1i§e£:_<:Ssaryj«Vfa.r pmtection of the parser: 0;:

g«;.»:.,~:} pro:Jértv.%% % E€,Vis._v§:éEb'1".za::éi:1ed that even if {he 2.::cused Cass 110$ piead $€if--d<::fez";{:6, it; is. open 3:: censidsr such 23 pfzea if the same arisms AVT._f3:'.;)'m 23:16: materiai an reqzerd.

'{¥j§%§§'The a€:euse$d neeci moi: pmve the §i'Xi85{€f%.€€fi' ,, REW 53? the "right of prmexéxaa éefer:<":e beyond r=:3a${>nabEe dsubt {ix} "i"hs: Endian Penai Cadaé. <:%£>:1f{ar$ {Em righi. <3? gyrivajis daﬁémte {E332}? when ﬁlai :2.::.1aWf2:é <23"

Wm2*:g5§'u§ 3.03 ES $1 :>§'fe3z1<:a%.

4 mm {X} 5% §}€iE"S{>'f"E wha is in imn'2:i.m@:"2':: amé Z'€€iS:G."§'if;1b§€': €i2111ger sf Essigag his Mile 0:' Ei§%:%;éT mew in €'.X€f3."C§S€ Gf sseii' defencta .i.11i3g{i'% ham"; exzan z:xie.z1dir:g; {£3 é;@a%.}f:':~--<>f: ' ' asgaﬁani. eiiher when ﬁg atiemmed Q3.' iiireciijg-f i:hr€%:a;isk:;a3d;i" -- '--

5.. As agairisé. thiﬁa Eeamﬁd P'u'b§ie ' ?msecuio;* e::0m'.er1ds i:§._1ai itheV__§;f;:£;g:z*L{,:_§: {>.:';T.'3;ﬁ€_::v'$f§v*i*§::v5it:s§~:=,:2s Eike P.W'sé E4, 15, Egg 20vé*s;£:}e(:i§a.1i§;:,:..?;§;;é"'--%.V:v2j€§':*:?;é w;;messe3 RW5. 2} mkci 22 W§7~u;1§:i €Stab'é.i$h 'ithe prasecution. Agggfﬁiggh."{4(}§*..%;jf€%:%:%T;;:§f; 'z3;::£:*2%;e1':_§4:'::;=*:§%§ §{:rf:§f"f:2aie:'i2:E forthcoming in suppQ;;t"V. d%:§-e~Vf'1Ce, the: said argument Cannésj. b_e.éiéﬁ:€1§>i;_g;Tc1: »e:i. _fl'f:-tis .s{a.ge, Accordi':1g 10 her. neithser in ihé.'€1ﬁi)SSM§fX&;Lﬁ£#ﬁf*1?g'{i'€%¥:i"$01" in the --s'a.ai;en1€§:i recerdﬁﬁ unggiei' LSectaie':3,A such defence was .§e§*i:hcoming, V ' the dgfence GE the pr0se{:u*:'.'i<m has in be rejected.

"' é'~_.{:C=j;i:'d,1:':g_§ evtén if the deceassd bad game 10 the bangs:

3§««i§:s__:«§::::i4ssd ii: quesﬁan their 21{:£:s 1.9:-mrds his datlghtar, ii nweuiﬁt... 'net give 'zhﬁrr: 8. right, ':10 aiiacia {he deceagad "é~:%2diSCri::1i¥;&t€E5I am? C£;1¥.ES§3 .fai3.§ i;:§y§'1"i<:s. "$16 {EQEEEEEEUEZ .;§0'bj€€i: C{}"¥.£§{§ bi'? f{}'§"fl1f3d at. ihs spat i.E.s»:a€Ef. 'E"he§efz3§'£x E10116 af the maémt"i9;}. xxiészziigxzsd by ':".h¢: §§€§:s:z":<:€ W<:s:_:E<:E <::}:1":<3 is E:?1€i§°' 3"€S{',E.E'3 1:3 actccpi. 'she C2186 s:>.i." éhéa E"%_§3p{i'ﬂ;i§;E.'1i,S.

5. With these argumemg in am' mizzdy, 'awe haxgg gem:

ihreugh ihe erziire eviciénce broughi. 3:1 rscrard keﬁpihggfin Esau? mind the arg;u.m€n1;s aﬁvamted across the Bar, E'. in 331 31 wimesses ; we:%é:* §--:>$:an*;s.§né5€;ia_ f<:,é:'* tﬁiaa pmsecuéion bﬁfore the $1131 Court a;:1é :.E_1e p:rol:segfu1'i'on*:_f€£ie&.'V upen 25 exhibits apart fraﬁ3, "i;,1 };:r1..at+?:ria:1T S Thé accuged gei "marked E-"?;>:,_I)~§ ;¥é;';'§ <;r'§'§§?':31f; of §hVe"$'£2:atem€ni of P.W.21 Sanggeetha in 5 .

The §<;aih1_'t11,aj'§t*w9S"u1'd'arise 'fer <:;u'r consideration is:

':""9€h:;*i',1*1é;*_ 4V'£h&. '§udgment 6f the triai Ceuré War:'a::té:4 ' 9ur éHt6rfe1°e:nCs"?

S7'2t:._§a:' Ezévviiiiév reéaiignshig be"i.xx:€€:;n. ihs paréjese there Egg. §::<':. s§i:7.$§pa£t€_.;Sin1ﬁarEy the z'-si£:,:a3':.i<;:: of {he hs::'s.1ses 0? €316 gcgusevrj. a€n_r:E E:h€ éeeeaged $32 the same Zine 0f the 335$ village ﬁg 2§§5«;€§1~ uzzaiispasieais The s§*'{L1ai.§£:':1. <35 ﬂags, ma'nu:*& gzié: '}C§i€§'{:'ng§§:1§§ is ihfﬁ fgizrziiy sf 'LEE: cieéteasseii. :f:e;x:'*: E0 @1226 houge 0? {E36 aéécm-;€<i is»; aisét: mzééi. dZiS§)u§_.€{§. 'gm e3m:r:ie::<:e an mitaérd weuid cieariy im3i€:at.e '%;h:2i. E,h€§°€ were z:'3:1$:.m{i€3:°ss{ar1di:;.g§s E}§i'{'UV'€€f1 "she 1.15..-*9 iE2m':.i§i.€S eve: 'i.h.€: xight sf way i:3et:w§:_.{e:1 {he twe lands. 80 $23' as {his aspect, a.p21:"I. from f2m1iEy'§';1§:'mb--l;rs E~".'N, E8 -- Rgmaiingagpa has; ciétariy sp0i§c:*;'n {,h'A;:;£. §3.W,E'? A Sarappa an the m0:'ih6r§1...sEd¢ o7i ﬂ'i%:%' 'i:hé dﬁceased wa$ msrigaged to acgtzgséci ,§¥{:cz:*:<;é'd ?€{§.§*--E.¢ uﬁad to reach tbs said Zanﬂ ?;hre;§?uf§}g £he -Eami ofih§:v«--v:i§Vc§asad--..VL' 'Therefore, 'mere was diaputeV_ijriVV::=esp§:<:ii (Si {if pathway and this iii WEE develoﬁjéi iC_}€'€*§.3,-"'€§é.j€'I:'.: famiiies. '§'h0ugh. P.W.1'7 turned 1:QstiE¢,="P'.'W}"18C'r3;::.sé%;:;p§§§'L§.:*1;ie:d Se far as this aspeﬁ: of fa?::° $32"? ':1:'::£::r1":'C§ﬁiai death of the deceased, the ingsgiést. was"*c.s;}§:Ciuc€'e3é on {he ésad bedy at ihe Genera} '§i§_;{) s;;"3i{§{§§ ::jGa,:._ibarga as peg' EZx.P,§.. and 3.13 EEK: detaiis :3! ihe .iiéggzriézg"~'ibuéiad;" are mated. Eh: 'E3ai.a{':E1a.n=:im 305%}: Wha sis e§:ami:_;'e:§A:{S PM/212 carzéucied a?.'2§;G§)E3j£ an the dead body an ﬂrfxe maxi, éay 83.' the ﬁistrict E~i0sp§§;,e:zE, Guibarga. HE has ' =. :"'s;;.:fr'1ish6é {he §:03t:mm"'i€::1 1"::p<3s"t: 2:5; pzir £i1:s<;;E{.§§. Ac§:G:rd§.z:1g via him; $16 exzemai §1:j'ur§e3s {:Ur:'esap<:=z2de{'; wﬁh {he internal éxzjzzrim amzi éhﬁ d@aifEis.. «:31? ?;:%;€;* {£::*<:€;%27::;:%{?£ '»¥5»:3..':'-3 {Rig {:3 §§:1{>:::k anﬁ hemarrhzxggge as 2;. mﬁsuh sf izxjmy E.~::» i':.h<=: bE'21i}'3 3-ififi r:m1*;ipEe §'ra:;t"§u:°es;, 8ub$e£g_u€m1y_. he fu.r;:2i5;ir1<:e:§ Eriiss €>pi:1:'m1 as per E3X.P.I.i. Ehai. she i§EjL1E'§{ES feunci an KEN-3 daaci b{)d§{vv.€}€£§!,; 1.Li_ '£06 caused wiih weapons iike aietkie. ssiictk and '$;i:.i{€'*--sjéi:;ir:__é; _ The azbcgxre said iiacis cleariy estabiigéi the: .<:';Ciu--s§§%,}~..Qf"de'.3€E;__bf 'V me ﬁrceassd Mahacievappa as h0m.§c§dAz:.'iA. 5:19..' 'A:'§'-2: fact {wither before the iriaz. .{§<;1,._m'. .m§::_?je3€éc>rc:::'%;hiV;:.VCou§§i. {£26 appeiiams have digputed thjg _

11. Then comirig it'-37.i€§';~,VEff;€3"§?i'E. V:iLy;¥;{§Sf.§£}I1 whether the accused are re_s;pQ:1sib1'é"§'e:?'&ca;'a§5i':f2g V<iegit':3é of the deceased?

'aha matefiaé é::»':"r{"-ré<:Qﬁ;£._.W0u1d iriéicaie Ehai; Sangeetha M E3'."\?V§2'i vzzheé g'0i= irij'§1i1"%3€§"----iV:'i Vths scctend incident occurred in €;.%:€':"€*f¢¥1i¥1g°'~7V£is f<:>u:.1d farm wiéh gmd a'i)u.sed when SE26 '()bjf§C§E€Ti?§ 'iaﬁihe o §dS"€;fucii0n GE' 'ihﬁ way' by {ha accussé ta gi-=%':_. .' . ' v . s'a§;:i .i.'::1c%.;

'V';ff;'_€iV.7:,',}~1"v.v$r.:{ej:' '§§:EvEZ§U.i1"€ gm: bslangiiig E0 ':.E1<:§:° famiiy. in {he 'atzieningg X-'$€%_z€;:': her father réturneci fmnzz. ilhii Ezmda {his vJaS 'm'Oa:.g}f;A?; {.0 hie Elﬁﬁifﬁ ané :33; E":bOLi§;. ﬁﬁﬁ 9.311., 0:' SC}, hﬁfi' AA Eé:ifF.j:m* aarené i'<m.;22.§ﬁ$ {ha Emusss: 3? {he €i{E{?'£3S€;%{§. EL} Enguiya the Sc": fa: as; the i'§1cide:m':'. '%:?na':, §1;.2£§3p%:f§Eé2<f§ in the marningg, PS'J%".22 8?12:ra:121§};3a~§<)§.1 sf aha rjiegzeaaszci has cieaziy siiaieéé ihasi Pf\2'v',2£_ was; aabusad 0:1 ESQLEGQQ at abem "$16G 21111, when she werzt is puﬁ ggarbage in the z11a:1:,2_1"& pit. But for tha QbSIFUCTﬁ{)§} Gf the way i.0we1rds the r;1z3.;"m1_;;%:..pi€',€ pmbabiy Eh.€:1"e Was; no reasan why §".'\.?iiI21 'aa?ou_E;€i"'§%:ffe§§fI§:§ father gabeut, rm? srﬂy the ab:-si:'u<:'ti<>':1 7%:».:i.i: :"'€§:V€ ﬂabu§i:?e.VV iemguage used 'towards ha: P,W}_}.9 Shebhavathi and am: I-1ar1:m1a.;'1th.a«,'"w§E'e ané_ c'ir:i:Eé:irEenEﬁfiﬁé deceased have alsc) CGI'I'{)f:3OI'E3lT'€{7:V"E:') far as £14.43: mcident that occurred in the morfiing ?§etv;%e'c.r; _tL[§}.@ a<::cu7séd and the deceased. Apart fr<:»r:::_ Eheée.--'«..&irii:.§1e_é.$eS, RWNQ5 - Shiveaﬁhar;éLi'1:ip;2;1,:Vf.;% '§'€:§'§id_§3§Ei of iocaiity speaks about the §I1cideriiﬁ;z3;t ~th~e morning \V§I£€:I"F. the da.'ug;h{e:' of ih€A,'i€C'.€a$:€"£¥ZV_'WEL7I}Et'3{3."§;{3 ﬁump {ha garbage in ﬁne manure pit. . &T§v;€ p'fG§e€t3'£i0:: x%eii*E.'f1' the evidemte of these persons wag abie 'Ea u_%;h.3.¥: then: was same a1_t:<tz*<.:a%:im1 bﬁfk'-'~f€€'§'1 {he é:2:g:ig§i":t.e%"'%::;fTV'i.§1e deceassé Sangeeta §='2W.2} and the E1€C1§$€€§, E2. "F§:é3§2 {:<:>;:.ni§1g :3 {he iacidejm i,EE£ii, @<°:<:u:°.:"ed in ihe . 6:ve;z§iz1.g ~ §h%3 §)1"°{}E4§€{',iEi§GE'£ irissci {heir '@531. ':33 eségabiish "$18 §1r1<:'1'.é€;;:§. "E11211, 0{:'{:m"re€§ in ':,h.@ wez1.3.r1§ by :3xz1z12.i:zé:3§; the r:&ighb9s,:.r$ Le", R'K§v".3g Lia 5 anii 6 whe 15.--'€§"E the zmighbeurs arid €316 WiU:1€$s€$ {.0 the imtidezzzi; hm'; ur1£'0ri:,2::a£.e§y_, 3.21 of "them have t.:::m.e<:i hasiilea ii, :3 k.:3.0wn thai. 11:}i,"*{_}é'««.<g¥r:<§ur wrath 0f the :1eighbc>urs, ii 113 quite pﬂfﬁféibiﬁ' rm: ﬁepame against the accizseé §'c>_1j1.§§<:} <}d nj~.ii"ﬁbi:f_":3f :*f:fa5@z::s§"

'Whether the h0Si:iiii,y :35 the izeigifgbatgﬁa. ';wd*::.._1::§~ §{;r:1'i:V::V'LLi;:f':'2;."£t_ie way 9%' p1a.Cing :*eEiar1r:e can thé: éiafidenécs <3? the _E§i é,if:<a_:;V;d _.k1'r1 cf * the deceased.

13. it is well setiilati V1115 §§<%;§§c.n_cte of the kith and kin at the p1a;4:1~V_andA"tiﬁ1é['&bi'ihe' 5_.i':c:1';«.§1fe:fi1: is n0'rn1ai and natufai, there' i:.%f"z:L03A j»u'sf';ifi<';ati'a>r3. to discard their iesiimony. Though V"i;'z1;éA:":~: i:.~.r_;ui.fi" mndezmy ms exaggeraia materiai. §"a$¥';5S,\ §{~wauH:: Vihe' {ﬁat}? sf the Cam": to lift; ihe vei} and see . ihcf ir;7§'ﬁh.--.E\rVhiEe ':r§:'i:1g to bring am'; the tmih from iha facts ~.c>'::._Vre{é'?er£;§ ,féiisitgr awe': %;mi'h are $6 i.:':iré.1'1ssi.€:a§§§;-" c5'nnec*ée<f§§ it :1:-ﬁpéégible ':9; rsznmre Ezxissiiy from truth? men benefii 0%"

V n égubfwayaié gs E0 the accused E)€{SOEE$x if the Couri: is abée {.5 'éﬁgggregaég and S€'3§}a§"83;.€ i§'ﬂ§_}F{}'Jf;%§E1§:3§"}'E.-S3 f:'«:3m Eihﬁ :f:'§'u§h§ sEn1§Ear§;§; faﬁaiéy imam é'.mi.h wi'{h0m. dzmazzgizagg ihe "£.m'z%1. {he Ceu.:"{. is €§."§'§.'.§"{§€d E10 {$9 such €x€:":::§.ss£:

14», With thézse p:*ir1c:i'p1<:=§s in mine}. this Cami s'§::a.,§§_ £"'e-- a§p:~e<:iate ihe eviﬁemtes 0f the €};E3~VJ"iTLE'E€fSS€S. "Q13 €n"¥;i'r€ family sﬁ {he deeeasesci 1\a*121Ei£:«3e'ar§:p§§a: £1-'«2"i?s awaré cf the inctideni that acczirraéti iii'::he'--;m§;;'nih«g bétween PDW21 and £215 accused. The}? *.se,?6::€ '3:_i8<; &1;§§{'£1f€:'» {éf infomzmg the decaasaé whé':1 'he i"E3t'gE1'IVf1i:>;Cf"'_:h€V§?71'}:(;§VVViI1 the' evening. They were at; axargwé' @f €hé:L._de<':eaé=;<3d viieaving the houae at 5.06 p.1'I"1. dec1arT;'1'1g'LLLa€ Z?1§:"w'c.aﬁ'<i. questiﬁn the act cf the aCc1,1s;e:c:1;i bxiéore 'ihe C0111': that Shﬁ and 7:16;' Vb'fui7r:.§r fo§'ic> x?A3:d' their "father ané witnessed their father q:if.§§$'E£15,1C}I1Vi§"_l.§§}V'.i.h€§"'_."&"i:biiSiV€3 izmguage used by them iorvﬁazﬁs SW12 'i'i1r3;%; accused Nay: asgauheé heir fat.he:' . §1r>§.t;;§'1 3% S§§:iC%{"Qﬂ Ehe hsad whiie aceuged N0.,2; b:"0ugg;h"a a xoita ~.§Ex}.:"n £E2:%_"_~§ﬁ:_0i:;;:$%: and assauiied 'him an 'aha Eztzréihé-saé causing b}:éed'i';-dig iriiiuryz Wham he {€11 am {he grounci &(',C'L?iS€{i N04 " %:ii:..;*ew;"'3h big gtene and mi. him an the :*§§;%:i. éegg breaking his Eéeéd and agggaén %;§.2.:"ex:s,-* arzmher S'§'.€)E"i€: <33': ah:-3 mlaasih rmuiiing " in Ehﬁ {aﬁ aféhsi ieeih 21%. ihf: $§)G'E.. 'i?Jh€n. he 56% LE?3{',{}EES{:§G3.§S, ether accused a5sSau1':'.sf:é him 'W§'5L.h SE,{}¥}f3S and }:1&n§:is;» 'éﬁfhsn Shﬁ and her b:°0"i;h€r ifieé £9 Er";€'£=3"*~.r<r::;<;*., Ehity as-*&'3:*5 aim asgauiteé by the a.c{:u.<.;ed persens. 'Fh:>'ugh sewerai wi€.n_eS$e2S €am.e to pacify the accused, {he}? did 2.10%; stop $;,he31.:»~f"':a:_§c:'¢; but on the whey hand, izhtzy threaaénad {hat $.13 i3,'1?;E31°'¥J€}C1Ei', thssy weuid fi§1§Sh. '!;Ir1e:";:w:::{"§. sip{§'_;1}§;s'L's§fVV accused N92 takizzg a:wa§,r me k.oif;«: -rg--;§m'J':,.h"e~.s§g;:;£. Cff'OS:'5»€_Xa.I}'.1i1'1€d at length. V .Ti~;§: defence f»-v};2f:a '-3f§{:t...21§ix1e ?;o-' create dent in hz-:1" evidgince aﬁd; ﬁg :13;_1teri2i§wg:s E'c§ri;hc0zz1ing indicating hsr intentiéza 5:0 i:?1pi%i§:a{I6--Lii%Z*;é -accused in 21 falge case, She aIs:'3'--spea1f:S"'ab¢11i'*ﬁgs p r_e$.érv1"Ce of her brother I"§8.1'1U,::1'1'1E1I31J€f1'§:';.'L' ., spéaiéé of her: m0t:her and sisiﬁz' comingig the =3»;p (>}t,";:' ;'f°Et€}§i'gh~"she S§30}{E3 abam; the prese-nee af E2i3i§j:.}':fEC)€)i1I"i'4§'1§{_i?v'§'iIi€S$€'S"§{?'1'1Q tried '£10 pacify. 38 already statad 1, 3'iﬁ0{T6;._"";fGI"'~ ghe ré9;'S{§'ris best known K: then: they have mat ";~3u§)?;;se:vj=:;'<*:¢é:1» {'13s "case cf the prosegtutiezm M Sharanagpa has <:0:"m'8ara'L'6d me: e3v§Tdence 0?

§3.W;2E":.:~ega1"ding the inciderﬁ '£113.15'. mzczsrred in the Iﬁ{)'ﬁ'fEiE1g aéss haw Em 211333;; 1-mth P.W.2£ §"{}§k3we::": 't,'::<si2' Eather and §w:i;:':_e:9seé {he a£.1:a<':E«; am 2:19;: §'}:§'.her "b3? {E16 ziazczgséagi peraans, HES': hen; €,::}%;aH§_..e-' <:":«:3:'mb(2raée:i ﬁber evédemfte 0? E.-3';§%.r'.2E ':°e%g;§212":%ir3g,;§ the {:»ve§°€,--ae:.s 0f the aaxtziseei an {he {ie<:eas3e{£, ; E9'{*s: also egyeaics abaut the ezueiitk on hire I-,m<:% hie Si:s";:§:r._'wE;'e::%jV;~ fehey i;rie::E ﬁe i:1§.em=*ee.e in {ﬁe cgzzgzrrel.

IJ,Ws,19, 20 am} 23 -- ~:.,e':5c%{' béiizi 9(;xi,E';;e:f: '{::«?§:1i:§:*e:": es aiready siwged abeve speak 21b(}i2E, '5t.§%__1e"§V1.":.e§den_é, €fi".za,E~ <}<:e':efre~:ij in the me.m..in.g anti 2:359 {2OiLf€§?$;C3'Eai€ f..i';:;:.. ':&'§§§? deceaseé Went ioxeeirrifs tI;e""'i;;.€%:{2ee"e.ef ii'ie"'~21s:'eese@ ihai:

evening. Whfﬁﬂ they of the Witnesses, they r1:ehed"§,3{';;I:e qv&ei:eee3ed Mahadevappa xrvith b1ee§iifx.§_§..::ij::.:i5ieé Li-%1<:+r}'1':s_c:im1s staie of mind and P.Wsa. 21 2_zfi{i',f2;2V §Ar1fﬁ;--.bieedijn§; irgjuriess on their bodies. The entire ':"§*G1:;~3--e};2;mi::a£.§egi"'«sf these 3 wimessee Sees not euppmrt the giefezfee 'Of {he aeeused in any ma1"1'1"1er, an the Ae¥i'§a_~ear:,,,E';a:n~.d& the ané kin ef the eﬁeeeased and P,W.6 etieaﬂgy speiiee :::E3eu'é ixhe meiive Lew Ezaired {é£7._a<:{:L;5;.eC§j:=i:$wzu'c§$ {The deeeaeed :'eg&2'£ii;3g,§ ihe imzzideizé: ihai {}C§:°u.§".§f€3f;: in {he mer11.i.n.gg and also» {he ineicieni 'iéaai, {)(?C'§,§I':f'€§ ﬁg: 'ihe evenéezgx '"§.":z<:u;g;I%1 seeveraé w.i£.:':eeeee have 'aimed 3's:3ei.§§e, 5:} far 21:3 the dead Eseﬁy f{§?..1E3{i in fF{)I1{. {>5 the heme {sf 332:: &<:<::2s:§e{§§ L}/1<':*r€: is :30 dezaizesi Pﬁ-'€125 Sizivassharaiizaapgm an izldépezﬂciaiii. "i?s,='iU"§€SS 2236216 wag Su§3_p<3r'?;.E:':§§; §.h:"=, §i):'<}3e«::u:i€>3";. '§.'haug.;;fh he deejs-3 not :speak abmﬁ. "aha <:z"::1.in;*. i;"§_§_'.ié€£}.L aworﬁing ':0 him, an hizamég the gaiata ha we:}';, E399': ami Saw deceased Mahadevappa in an E.ii'1(3€JI1f§{3~if)'pi,§'§;::;{Ei"§'.§'-'{}i' fainé sxfiﬂia .i.11jur1?.€S aii Gifﬁf' {he §§\'.)€:}!:ﬂ§l':'r'r if V%;v§.§£:.;?:<3.;'és»:~;'was; pizmieci Witnesa, he would haw: »$3;;::*fi17ii"{.=:2l§,r §;:;a,i&~ _é; ha{ p1"es€nt ai the spot right {r:éf::'~..¥;_he ':§egi £1;.1,§r1,g.;;'V:é§§ﬁg,'1*1--fi.V£§n€:idé1;E: ' when ihsi deceased arriveé i1Qs.:sc o£:". afczxused till his fa}: an E136 grou:1<f.."«-_;§11_e §:xri<;:1§€:sf.:é'<3_ 0féthfi kith and Kim and the evidence Ofthis V€:¢;>tV:1p§éEi the evidence of P.W'.§i --~ .Méii'15:§1devé;'¥ €':'{i'<¥:~..:dri*ver 5%" 2:: jetq) weuid indktaie that §Hlﬁ1E:§13i'6§}' af%:¢%' :_tj;¢§{1eb"i~.Q1éEi{:3€r1f;, the-, deceased was; Shifted 1:0 Goyemme-ii': §XeV2g§1ta1'~.:n« "£119 jeep.

""E"£j;en Ccﬁgﬁzingf E0 the deﬁ<':§?L.s §}0'§.'(1€€3d am: by the a§§§:":€%Ei;j;§:.§;.;<_é._. ff-'5,{'. ' p1;'<:S€<:m';i0n has; Cisariy rzarrateci {he :"€aS0n why dcc~ea§.i=?;éd xxrém is the hG%.iS€'. ef the accusada E-ﬁe had. me: gene: 1-'.:__::§§ié€ the hangs and me: whoie izéaéideizi; hiiii happened 'Er: _f:'«:m: 0? {Es 21812.59 3?} {Em mad" ¥i'~é»f.:?;E ﬂit? net'. arms'? £21613 Eany zzrgumené with 'iihﬁ ac:a:::.:s-seé SE": ?';é?£° <>wr1 'E3-ui ii. is; because 2'?

'it?

// sf $23.6: §i}§0(?}§%.§}§§ Of {$16 way by Elbe 2£C{TEiE§€'{§._ 312$ haci {it} q:'2es§3Zc:§; Ehem. Tifae éaéteagﬁei \-vent '€13 {'gL:€€5§im': the said air: 3f the a{é€:L1$ed. This deiiniiﬁiy :3:-3.:'m{:s'i;'. "ix: tzézmzed 21$ inviiing '£i:r0ub1<-3. Mﬁreiy b<3Ca'use deceasﬁci ':,--£:'€:'.I3.'{'. naar Lh¢v.h:3.1Li:--:v€ sf the accugeég it égeg 11:21; mean ihxzﬁz.

ir:dis::riI"r1ir13.i;€Ey aitacii I/1:i:Eﬁ6 The §}E;'E,€L3:'f31:*!f}§é"zii'§jui7§€S". sustzmzed by {ha deceaseci xvsugﬁd <§ef'§:éite1y ~,i:idi!(:;3g'Ei:_ ﬁftai; there was more than One pefsogn aI1§'.1_T'£§C*!'€j '{l..§2ii":]<:sV:f:€ v;}E:apA:>n . used for Causing the injuries; Q12 {Elk 16, "fhough thve"--.Ii<[:3,:°r;_e<:i%.j_» 'Ci£§t1:::~:§5}'~ for {the appeﬁants {30ﬁi€Qd€§ th3{*V3I'¥33l."51"=%1fT€i"i0»Qk' '.§3*_}Ev't"{.;f'%'4;j."'E'1';€3?;.X?»'€?€'1?1 {hem fer n10re ;¢'I'1aIf1 is §"or{hc0n1mg iizdictaﬁrzg any Sudﬂﬁﬁ §:1"01r0caﬁ011 being iziviied at ihe 9%" 'L:}'1'¥€. @v£§§'('3'§%iS(3§.. it wasuid Oniy gas ts ghow {hat :A.;<3'£z:=;,¢f<3:e';&_";eé foiiowﬁd by his dzmghter ané 3031 came G? {he zzcctugeci it was the a{:c::.s<--::i wha Wﬁre ag§;;res--$i§'€ 'E13: the réiexfani. paint af 'i,i.mé:=.. 1'2?' E: :28 wésii gézzézéied {hat {:@;:"m1<>m «:}bjé«:c:£: ax" ifﬁﬂlfﬁﬁfi "}1:*s%:&:z:i.::.::z: can ba gaiiasréd {mm 'E236 m:1';,e;"§.aE and in ibis; cage 7/4 Ehough {E163 aCcu;s--3'e=:£ cziéii 1.1:}: ;1:1i.ia7§§§z:i<;% {he a:°1'i2-T22} «:12? ihe &€€€E£S€ég whézn am.<?::'«': he ::3.m«:§ IT1t'38.E' €§i:::*§:* h.<:»u$<5, {ha-3 f§'v"4E':}5":'hé3}' atiactkeé him wouki inéictaité that £1216 2s.c{:11aed f;;5?'€3.:*=:;'-2' 1:0 take: advamazge Qf even 21 slightest and :1e.§;F;é'gg:i:bE;(~:V rszfagasii f:;-.. u wreck vengeanats agfainat the d€ceé:s;é:<:§,.,_ j.'£'§3;€~= "f;:<:«§g €}"3,a»?:f£ i'ig_:3.it': of the accused mgataineci :i.13j't:.:(fi€S zﬁsggy'=w0uiri --3in:i:Ca'té. 'ﬁiiaég the aggreggive paﬁy was the 215if.%.;3:.:§3C€T1_Vp€§"§§.rﬁ$' ;:i:}£. Q-Q1}; Caused injurias U} the ;3%_ii;¢3x.;aEs<) 'ﬁtvaiiiéved injuries to P.WS. 21 ar1cA:';'22, {he docior who treaieci {hang} x"?i'i:,§§é;<:;set.$':'.fﬁave said "ihaé: {ha verbaE qu;>_§r&::t_ there cannm. be any ce2°ta:§¥rV1';i;3i'rVV€;§bt'$:5;vjL all the a.{:c:.:.ssed persans the amivai cf the Ci€€.','€£I.S€& Caﬁﬂgt b€ '2';Tr); ':':c;é§.g>i.;;1E?'.e %;vi. *;'3"u¥. the: fact remaims {hat {.316}; were xva.i'§;'ir:gV. £103 an §pfp'{é1i'°iunit§; is attack the decﬁaaed, wigich is a.{':'z:?1'i1T_iIi;§3 :'iai.u;"e 93" injuries ca:.z:':a<:=.é can the deceased. Rearmed Ceunsei. riikitai upcm {ha feiiawing * three Vﬁecieioms ta camend ihai in 21 £Z'iE1S3€ 5;»? righi. 'L9 §1'§V3..§€ . &I€f5e:1<::é:g it sjsuéd even exianﬁ ti} {:a'::sim._gg sieafah if §'.hé32°€ is :°€a§ 3.3 a§}p;:°'ehe:':5;ie'§1 ¥;haE, zigggreeeiéi' :";r:§g§3?i'. ::::z:.:.s;ae cieaéh er grievetgs hum."

:33 BARSHAN $INGH -«v$~ STE'-'s.'E'§<Z BF' £3UET\§J.A._E_3 AWE AN{)T§iiEZF?i {AER 2G 30 SC 121.2}:

80 fan' as the present. cage, the ciefe:1<:e_é:es :1ei,--ffgfbEe'v----*;b~~.b eh.ew that they had any real E1§)_}3F§§_,E"}.{3f}§§§GE}'*¥;h'é§;1'j'€§'§f% f§'¢%{?€?8;$.E2(iV' » might eause death er grievous h.t:_mi A.:;11y'»ef"~ihe On the other hand, Home Of' '{%:'e__r:;ai,e;<1z4;1 en ;*eee;:'d.v_}§j0_r§ﬁ&A to ShO'W" that the deceased waskat ieaet aggreesinre when he guestiened the accused"§eIise::;e., E~--:2_:'cm-*e'~e;1Eene e:'ea.{ing real apprehension that i1e}>.mi:i--d ha1I:z1'i'E1e peréon er ﬁfe 0f the aeeueed. ' 5: V' Keeeieegaﬁ' 4:8» e*;m'zi; 0:-re gassmxa {AIR ieeeee ;%e::e;:e ..

?i.f§'hise-- is 3 es1e'e'€%rhe§e the {30§IE:§)§Eii}'1&'£,flf eame Eﬁfiflﬁié and 'V'::e1s,é';:-r3;}e:+§;ee*E 'm_t,e, {he fieié of the aeeuseii. 'E'hi:e preveiged the 'eeeusev6.':{:5;.dTV:he aesaulteé the deceased in eeif éefemee. it was "3, ease Where their §,»;>rd.sh£;3s; epined iihai. the éeeeased .e::1§i:?re<"E me Ezmsi 0? me aeeueeeé. eiihez' wi'é'_.%": {he im,emie:2 95 \;

§e.eeauEééng er he nzighé; hgwe aesazgimd him with Eaiizi En 24 E.§'1a€.: étcziztexi. if aé?CUzSf:{§ xxfag §:2:"<w<::k'e€§ to 2s.s:=~:sat_:Ei; {he ﬂeceasexi purpaﬁizigf {.0 act in 536%? ('§.€%f*<'3§'3{':€'3g 73;»? {he ac<::'us€<i did 319:. Susmin away' i;::§ur3n it. can be 21 §g»::o}gEV.g§;réiLarie%, E3231; Each case has is bf: exam.m@d 1-viii} r:3:"e;f;::1{:--s:; 'E.<é_Ti:§1f3 fé1c~';$ ' anﬁ Ci1"C£iiYiS'§Tc1f1{fE3S avggiiame. ha aim Sziisi £13336', -L_EfR':.g:1€t%45Va.3é='.§ did :19: sustain as many ingfurieg as §::--..E'.he §}:sE.;:,éz:£"casse"';:%r:<:§E..L 2:; was one biow with a Sharp iLE*f§i5£'}'§{}Y1. iE3£'e_re'=E%';'.Cé:3 fiat, jug: one parson but sxwarai .;f)e$$0n.3""a{Eé§£E§Vé:i_ hizz1Hiiv:'€E1 different weapems.

C': ApPU"«~;g§;mA;$€ 1?:P*€;3L'I'* éirigivafféy -'vS-- S'§'A'E'E; BY E{ARK}': vv§0%§'?%i ﬁzsgmrégx {2000(3} :<AR.:,..J 28):

§S'v._1{%€':1-igrd -'upan to contend mat at the relevarfi 'the accused oacassienad with §i€ﬂT§T§_3$§"'c1E"§f' §i§§§S .e:§Vf;€:<;$:'v":;?;1V"3€;é§.Vresuhed in a Situzziiozz an aacauni :)_f:L_§;«ra.§.%iAef agfxd S?:;1L'€:'id£?7.3%T1.«;§}i'O\,?E3E?E1'3;i3C}E"i. it was 2: cage Where ihere :'é»i--*?1S f:X€3.§f'i3;ﬁEg§%€' <3? E%;bLiS€S anti {he %Z;£:::r}p€::':-'3 xx-*€::*€ 0'§2,r'i0L;sEy :*é;3;.i:ng~.. '*v5:T.21:::*:1€& a stage whim izhe zmgtusecig who was the yapingsr. {:>]'fj_.'i.§?}.e3 ﬁve; Viriiuaily éxpiaded énio fmfy amé gava 2:

f3,?;13.§~~ ﬁségwvv? in his breiharg This %":.2=1§3;36'z1s:c'a W'h€:'I§ the $122.29 §§§;':T§{3f1S "W656 <';bV§<>::8E}r under éhst i':1ﬁ2::3:z{:é: (:2? aZ<::>h0E« Hg .2' !'\J UN 1%. N::3'i€_he:" thzs ;7;3{:a af zight 2:} p:'iva%:.€ giaiéxics mar Suéden amé grave pr{>vo<taE:'.£;n advzmz:<:{E by the 2-:.;;:§:5iE'2;;1"i£~; §'1€§'€i1'1 is §70r"ah<*:0ming from {he maiézrizzi. if i§':€y;"1"::::;$;C:.gi"é:1§__ik:. "bring an recurd such <:§r::f€:1ceg Eiitiier ihe3;.v_<_};aV€.,VV ' broazgghi Q11 rsrcard Such ma.§;,e;'i3.§[o:' -:;_:+;;e;.g4:2;.u::§:;a:;'w2;:'c1:;_ aiready an rrseord, Shsuki §:>i:_}.i GL3i. E%é1C§'§ <:i§%i:a:msi4a1'ﬁ.cé'£61L arrive at such ce;?:<';EuSi01'1.. ;>{é\%,<é§r:1; . ?§7€1'$€§ the aypeiianis have :19'; ex*:§f:~..sp:ii{"' Q{§:L'fﬁiggi:::bs_2se§V'hs.§.%Eed by the deceased, whici} c,¢:>u1§_ suddeniy :9 attack the V their sei§'--c0n'ém§, Si'mi1a1"1y Show 'i_h.a%; either the 2715:: is right 0E'§1'iva*;€ defance tohe eX§SrC§£:e'd£h~e ac.cu.sed §3€Z"SOf1S. 'V 20. §"ia?;i§::::§ Vgorii-:3 ihmugh the (mare judgmerm. we am » :u.:1Ve.§.:x§ é '§::z;-- é;a:<:e1:)'i. {he defence thearji, The judgmené; of the ~.€1*§,a_} C:<3%;_:jr.i_ isfbaseeé 0:": sgimd ;}:*ir:{:i;3Ees sf appreciaﬁers. GE ev"£s:'f;e3v;%:e "aha the reasmuing and {Egg Ema} Qpii3i{}E"} cannei ha " f;c5trm€{:§ as par:-rerse raasaniﬁg.

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'§'h<3r€ib:'::, we 21:? of the <:2§3::":'£{::m ibis; 22p§3€:2;':E €§e$emIe-:3f»; H} be £ﬁSE1."iiSE:.'~€'i& élﬁd a<ér.:a;§"{i§:":g;Ey§ d§SI'iEiSS€;'-t{§. Vﬁ Eﬁ§§§ Nsu/sak,/-- '-

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