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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(i) in The M.P. Panchayat Samvida Shala Shikshak (Employment and Conditions of Contract) Rules, 2005

(i)"Panchayat" means Zila Panchayat or Janpad Panchayat, as the case may be, constituted under the Act;