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Calcutta High Court (Appellete Side)

Asansol Loreto Educational Society & ... vs Rajendra Kumar Mookim on 23 July, 2019

                                                                             1

19   23.07.19                       F.A.T. 281 of 2017
                                           With
     Ct. No. 02                     CAN 6557 of 2017
                                    CAN 6559 of 2017
        akd                         CAN 10203 of 2018

                      Asansol Loreto Educational Society & Ors.
                                               Vs.
                                  Rajendra Kumar Mookim
                                          ---------------

Ms. Shebatee Datta.

... for the appellants.

Since one of us (Hiranmay Bhattacharyya, J.) is not inclined to take up the matter on his personal ground, let the matter be released from this Bench and be placed before the Hon'ble the Chief Justice for assignment.

(Hiranmay Bhattacharyya, J.) (Harish Tandon, J.) 2