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State of Rajasthan - Section

Section 70 in Rajasthan Non-Government Educational Institutions (Recognition, Grant-In-Aid and Service Conditions Etc.) Rules, 1993

70. Subscriber's Account

.- An account shall be kept in the name of each subscriber in which shall be credited -
(1)the subscriber's subscription;
(2)contribution made by the institution; and
(3)interest on subscriptions and contributions.