Andhra Pradesh High Court - Amravati
Gangavarapu Narayana Rao vs Sri. M.M Nayak, on 7 July, 2025
FORM-I
NOTICE FOR APPEAR:=ECEE =NuPLEE==FN AFTER ADM§^
(s'EE RULE 18)
IN THE HIGH COURT OF ANDHRA PRADESH AT AMAtttti
(Orjgjna] Jurisdiction)
\`~*-`.-. ,.' --..1...-
MONDAY, THE` SEVENTH DAY OF July,
TWO THOUSAND AND TWENTY FIVE r
:,.PRESENT.-
.
THE HONOURABLE SRI JUSTICE VENKATESWARLU NIMMAGADDAZ
CONTEMPT CASE NO: 1311 OF 2025 ~
.AoJra`,"v4., ^4`, wl,`.~®\,I/|+,^`+ul` V_\`b+,"pty}hai ~d,_h+-trm*~.`Jk~LJ(-Atiap.'#`
BETWEEN:
1. GANGAVARAPU NARAYANA RAO ,
S/o Nallaiah, aged 52 y§ars I,
R/o Plot No 201 SVRJs Hill iviews
Pernamitta, S N Padu.
2. Vasiraju Sitamaha!akshmi, :
W/o G Narayana rao, aged 56 years ,
R/o Plot No 201 SVR's Hl-lI,vl-ews, Pernamitta ,S N Padu.
3. Chilukuri Rambabu,
S/o Venkateswara rao, aged 62 years,
R/o H No 21-30-498, Kammapalem ,3rd Lane, Ongoie.
4. Katuri Srinu
S/o Venkata Narasl-ah aged 55 years
R/o D No 12-395-9 Dairy,Quiarters ,KIJrnOOl road, Ongole.
(n ,. 3 +-.`>
5. M venkata Rao,
S/o Ve]ugondaiah, aged 5,3 years,
R/o 3-58, Mangamuru, Origole MandaI.
6. A Srjnivasa rao,
S/o Paradesi, aged 57 yea-rs,
R/o H No 4-87 Kummaripai'5in
Pernamitta, S N Padu (M).
. +\_I -
7. M Srinivasa Rao, ` ~!i|,`b
S/o Venkata Swami, ag6dll54 years,
R/o H No 4-2-251 Dibbai road,
Satyanarayanapuram, ongo!e.
8. V Srinivasa Rao, `\ t*t
S/o Subbaiah, aged 55 years
R/o Koppu]u village and mandal Ongo]e. ~
. I
i -
FT
9. M Appa Rae.
s/o Ayyappa, aged 59 years
Elaot\:i_i_6_4-l_drbE= Fruo:3ongole.
satyanaryanapuram, ,
10. s sl-varama prasad,
sQ//Oo S2=dm£aanI=h ,:i§5±. 5.3` years,
R/o 2nd lane, Mahalakshmjnagar,
Kurnoo! road ongo'e.
ll -`glhM3:=F_prda.s_wamy,
s/o malakonda,-ah ,ageli p-3 years ,
R/a obu'aset{yvan' veec!i-, Rama'ayam
back sI-de, Podjjj.
12. K Ramakr,-shna,
s/o sankarajah, aged 53 years ,
RvI/aOnga#, oplr=5±9a :au#dsi:irdi.a+yyepaarISe in , Ko n a epi
Mandal , prak=Sa#iilSEr#caty
13. s subba rao,
s/o i,-nga,'ah, aged 59 years, `~u,I.'lnrtyj~,*H€_+:ngjELo/Jy`1tr,'ap~-.zi
R/o H No 51-1-86/2 Church~-compund
KabadI-Pajem, ongoje.
14,.Q§^V\=_n_kl=t? R_amaiah.
s/o venkata suba,'ahJ age;¢€ 52 years,
RK/oap gp g Inn: hg:naig*=u:oqlI:ndy=EL5%idb Eayne: ,
Koppolu, on-de.
15-sTlnsylan€hal?n_dra _Sekhar,
s/a yanadj ,aged 56 years
R/o 6-367 Andhra Kesarj nadar', ongo'e.
16. P chencha,'ah,
s/o peturu, aged 54 years ,
R/o H No 4-72, Kondamanju(ul?u,
J Panguluru mandal, prakasam djstn-ct.
17. A Venkataiah,
RS,Zoo 3C_hl l5n aL I:gaoTJaPJaaj?I I v:tfaegde: i:;+¥Jfaakrir
cumbum (M), prakasam dl-str!~ct. -
_ .:_,i..-;.:, .(:i:.., :: I; .
•£r;-i+I.i.'>` .
\
`---
18. P Venu Madhav,
S/a Venkata Ratnam, ages] 53 years ,
R/o 12-395-5 Ongole +dai.fy 'Quarters,
Ongole, sN Padu, PrakEitSa.m d,-st.
19. C SrI-niVaSulu,
S/o Venkateswarlu, aged 52 years
40ng-5/ll Kammapalem,uSjlild lane, On,gole.
20. CH Subba rao,
S/o KotaI'ah agecl 54 years
R/o H No 2-65 ,T Kopper?`p`adu vl-llage,
Panguluru mandal, pra!`fS~cgam district.
21. CH Subba Rao,
S/o Jalaiah', aged 48 years,
R/o 12-396-4, Dairy Quarters ,
Kurnool road, ongole. f`--'`'t`'`
-'.` i =1\r` .
22. B Ravl.I "
S/o Nageswara Rao, aged 48 years,
R/o 25-54-82, Arunodaya colony ,
SN Padu MandaI: i.r
r€-...
23. K Ramasulochana,
W/o B Kondal'ah ,aged 6=?:.y`q9arS,
R/o 2-149 Alavapadu, Kurjc,hedu mandaI
prakasam district. .;;`~r±;I;j'`rJ:t~
24. G Chencu lakshmi,
W/o ShovyrI-Sundara Rao ,
aged 57 years, R/a P NQ7.f4;Qrg.,,,
SVRJs hI-Il views, fJernami`tta`,-:!'sN Padu.
25. N Adilakshmamma,
W/a Y KotI' Reddy, aged 59 y.ears,
R/o Opp Union bank of India, Pod,-li road,
Darsi (M), Prakasam distn'c{-,l.
q-i,r'
I..`~.I
26. T Lakshmi padmaja,
W/o P Sudakara rao, ag?.id `v4Q,`.years,
sa,'baba nagar, Near GaLi?¥i€{r;.?ParfmentS,
Kurnool road, ongole.
I-I.:;I.{'.;;`:j:a. . .
27. K Srinivasulu,
S/o Sankaral-h, aged 56 years,
H No 12-1-198 ,Viral nagar!,_Kumool road ,ongolef/
I ..I.\{!.
'.-'\' .
:,_-,.-i
28. D Srl-njvasa Rao, l'~` `J
s/o Lakshmaiah ,aged 5? y6'a'rs ,
Koppulu vll!age, and posf:c)rigole.
29. B Maru{hi sr,-nl-vasa Rao,
s/o Kamalal'ah ,aged 55 years ,
Dattasaj Apartments, Near Mam-chettu,
Mangamuru road, ongo'e.:I ~
30. A Ramakrl-shna Rao, .,`J*-:I6rcot'.}wT+`,~<"-'|Jt/^(I+.,>u{`lrq
s/o baburao ,aged 60 year§`,-`D No 2-51
KaruwadI', Ongole (M) O.h`€r6(e.
` .i`.
31,GHanumanthaRao, r''--
s/o srjramu!u ,aged 61, Water tank Road ,
sudI'VarIPalem, Inkol(u mandaj ]prakasam dIStrl-ct.
32-R AdI'SeSha Rao, -'!J` `,`,:7~,I,I
s/o veeraiah, aged 57 years; i
P No 312, 3rd FIoor, suraksha
Paradl'se Phase-I ,Mangamuru`roac!.
33. M venkata subba Rao,
s/o Radha Kn-shnaiah, aged 58 years .
H No 1-81 MattIIgunta ..Edu-mudj {p}!
NG Padu mandaj, prakasam.,_distn-c€`
. `-. -\I
34' G Raghava Rao, i, :i'.=~!rj£,.i
s/o venkafa subba!'ah ,ag£trt€6J€55 years, il' tr
R/o 1 -35 Maljavarapuadu v!-}!age, Tangufurij_
35-GVenkataRao, ., T
s/a venkata subbalah ,aged 5~7 years , r J-I
R/a 1-35 Majlavarappadu, I?r}`gtlturu Manda.i
Prakasam dl-strict.
36. K F{amana Rao,
s/a Jala!-ah, Aged about 62 yea: rs,
R/a 6-195/C, Sr,-Nagar colo!1.y-_, `.
Kurnoo! Road, ongo'e.
37-K Edukonda!u, l`_
s/o Nagabhushanam, Aged I-abaL!{ 57 years.
i -:-?..-\ '-
R/a 37-1407! Bhagya Nagal-,lath_d L!'ne ,ongo{e.
38' Ch RambabuI 7^I€~*,._``
sR/PnvF=TQk£teDS¥.=_ri-u ,A.g?d 57 j%il+rs,
I.'l-i.t
R/o 5-18A ,BaitamanJuluru, J P€Jnguluru
//
•L} I.
.. i-4 i/,.I
` I-
.,::i ;:`/ €; I: ..? I..
:...Lr-i:. i: ij:i.
I
.I
39, R Siva Prasad, f'-,i,i-I.::+I,:;i_i.!€i'l,-.
S/o Subba rao, aged abou{|:§S years ,
R/o 7-816, Z .P Colony, Mangamuru Road ,
Ongole. I
40. M Satya Prasad,
S/o Nancharaiah, Aged abc,u£+66 years,
R/o 66 R/o 46-6-2 ,Yadavula BAZAR ,
Gunadala ,vijayawada ,Krishha District.
41. V S N Prasad, :+:I;{`:'`,+I-'f
-S/o Sambasl'va Rao, Ageaj _``about 61 years,
R/o 502, K & P Infra Brunda,ivah-;m
Apratments, AIapati Nagar, Tenali,
Guntur Dl-strict.
I I. .' .''(: _.,.
I .:.:. .(.
42. V Prasad,
S/o Venkata, swamy Aged-I;a6
ut_ 52
_ _ years,
I ---` _1
R/a 51-1-188, Kabadi-palem a-'hgole ,
prakasam DI-Strict.
43. K F{amiReddy, ,.._+`{`,`€ ,
S/o Koti Reddy, Aged abouzt-57 years,
R/o 26-38-218,10Th lane, C~h`rittugunta, Gutur District.
44. S Mahalakshamma,
W/o Anantha Reddy, a CD ® i?.,I,.,¥t. . _I RE 63 years
I:£t,i
R/o 5-14-77/3, NagaI mijiii= I I co co.,a) m Sattenapalli , L...''
Guntur dI-Strict.
45. G Satyanarayana,
S/o Suryanarayana, Aged ab`o;u-I 71 years,
R/o 5-26, Upplluru, Kankipadlu-a:`ngANDAL,
Krjshna Dis.trjct. I.:.`:'.'l' -J
/
46. K Malyadri,
s/a NarasaI'ah, Aged about 61' }/ears,
R/o 8-133/2, Ayyappagiri stre?'{, Kanl'gin-.
.i..,I.\ .\L5 -*i , : i=
€
ii-`'l=il:,i''t` :
48. N Subbl-ahJ
s/a Rangajah ,Aged ab9tjt §2 years
R/o B/43, nsp colony, ch.i-FT,akurthy ,
Prakasam
F>rakao-,m Di-strl-ct.
r`l'_1_: _ ,
•=.. .:._l'.3
49. C Kotaiah,
s/o peda Naral-ah, Aged about 65 years,
R/o MogalapaI'l-, Mjl'ampaj!,I,, prakasam dj-st,-ct.
•e\
50' R Nag!-Reddy, >`t,iI`-t`
s/o pI'tCha,'ah, Aged about`.66 years,
R/a 8-125-6/4, Near RTG`¥Qiepo Kam-gI-rj ,
Prakasam Dl'strict.
_..,.\+'..ii\`*-
51. E RangaI-ah, '``|:-'J
s/o Rangajah, Aged about 64,'
years R/o 12-932 ,Samath.anagar ,
kurnool Road, ongole, pr?.*asam dI-Stn-C€_
52. G Sn-Rama, Murthy ~ `''
s/o satyanarayana prasad,
Aged about 63 years, R/o 10.`-'2,-16/1 I
Balaj,'rao peta, 2nd ll-ne, nee.r:.po!eramma
Temple, ongole, prakasarfe-dj§tn-ct.
53. G Venkateswarlu, ,_,.i
s/o Hanumal'ah, aged 64 yle__§,r§,
R/o Ll-ngamgunta, Maddipudf.mandaj.
Ongole, prakasam dl-strjc£. --'`-i-o;
r_ .c\ ?..i. i |_\
`j..<=J.
}t
54. T Sarvonnatha Kumar, I
s/o prakasam, aged 62 years,, .. :- ..i ..1
\,,`S .t
pR:od u4,8o-#:?eu,rapT: {av:ha inn ad:Lsi`r¥,16€ n th Jm- l\`~i
55. J Anjaneyulu,
s/o pl'tchal-ah, aged 62 years, I '
R/o 407, DSKR smart homesl wianagamca '.`\\ .
Road, ongo'e , prakasam djst-rJ:,S-{.
I.-\ .
`_l~>' `+~, -
56. Pjaggannatha Rao,
_+``_. ``^`J, . ...`
•'\
/o Malta,'ah, aged 56 years1;;~Tr3 ' tr,.I.
lr\ ^r= +r)r\ ,\.-I-
s;Qa//i :Mt6ha-!a3:9aa-hg2ao:?g8::nnge5oa6lreyi:a;r::t|i`4,:§=i:aan: i a I S trftiofk
57. U Anja!-ah,
s/o Raghavulu, aged 64 yea'rs:S! -~`
R/o 5-35, A!avapadu vl-th, ,JJ Pc*!ri'gujuru
.I. :. :-:`':-..
'. '' .« '\
I,:.a:k.a\ I.;:. I
Mandal ,Ongo-Ie Prakasam -district.
58. D George,
S/o Verraiah ,aged 65
R/o 25-13-7, lKYA nagar, i_3rd colony,
cheerala, ongole ,prakas-`am district.
59. Syed Hussain Bee,
W/o Ahmad Kasam, aged-63 years ,
R/o 7-75, RCM compQ`t!r}q!:;i.,'`;;Satha pete,
Ongole ,Prakasam dis}igi.§
60. D Yellaiah,
S/o Ananda Rao ,ag .years I
R/o GF-1, Prasad Resi£g`+9.`P,.?y, Ongole ,
Prakasam district. I,.-;`~
61. N Pothuraju,
S/a Venkateswarlu ,aged|:s.6'€ yearSI *3.=L`.'~
R/o 214/A, EP GudI-Padu, 'SI padul
Ongole , Prakasam districts::I.I:`':i;.
62. A Adinarayana,
S/o Jalaiah, aged 61 . ... I:all.f
R/o-Baitamajuluru, 6th, Jc:;.,Boa.nguluru ,
\l-\\
ongole, Prakasam dist``£ I,I.:;i.1
63. Shaik naim Basha
S/o Jhonny Bhasha ., 6f8 years,
' Y r`.:l``_ .:,`..=r I
R/o 548-C, BHEL TOvyN.`§#!,P,
'rabad
Ramachandrapuram, H`.
...Petitioners ~~
AND
1, Sri. M.M 'Nayak, Sp€ hiefsecretary, Animal Husbandary, Dairy
Development And Fi s (Dy&ig) Department,Secretariat Velagapudi
Amaravati Guntur D
2. + Sri. M.M Nayak, A a;''pradesh Dairy Development Cooperative,
Federation Ltd rep §,i,;t`Managing Director,
Mangalagiri, Guntu
3. Sri .M,M Nayak, Pra ;a`in`l Mi,k producers Company Ltd,
I...*''}...=4 .
F{ep by its Managingjri r, onlgole prakasam District. /
...Respondents
WHEREAS the Petitioners`have presented under sections 10 to 12 of
the contempt of courts Act 1971, above case through their counsel
'<. i:
Ms. Ramani Annam, praying th,`e,+HI-gh Court to punish the Respondents for
A I._..1|:..I
willful and deliberate violation -6f :th`e order in w.p.No.30660 of 2021 dated,
|=i
30.01.2023;
•f.r.i .tF:I::.;:..:-i:
WHEREAS the said case1' '6oming on for hearing on this day and
whereas the High Court upon P'`eru~sing the affidavit filed herein ancl the order
of High Court dated 09.05.2025 made herein and upon hearing the arguments
of Ms. Ramani Annam, Advoca{?,for the Petitioners, Court made the foIIowing~
ORDER:
{cEven after receiving the riotice, the respondents neither appeared in person nor were representec]:.py counsel.
i -\ct`- i, Hence, the Registry i§'r`t-`<:-directed to issue Form-1 notice to the respondents. i ' List the matter on 14.08..2-9.25." , . i?jSl4:?:
-`t.I..`=.
To
1. Sri. M.M.Nayak, Special C~hi~ef secretary, Animal Husbandary, Da`iry Development And FiS`h6fi6s (Dy&ig) Department, Secretariat, Velagapudi, Amaravati, Gun{ur District.
2. Sri. M..M.Nayak, Andhra~ Pradesh Dairy Development Cooperative .\ -`..
Federation Ltd rep by its Managing Director, Manga'agI-rI', Guntur
-'.'-i rL..-i..l* D i strict. ''+`'-:I ::i-I:;-i
3. Sri .M.M Nayak, Prakasarp_`Milk producers Company Ltd, Rep by its Managing director, ongoi¢|e--;-{:iStakasam District. / ...:;'i:,:;.L!_.`= WHEREAS your attendah:ge`'i.; necessary to answer the charge under I ``.`.;r` sections 10 to -12 of ContemPt`-`o`f'Courts Act viz; for willful and deliberate violation of the orders of this e Court passed in WP No.30660 of 2021 dated 30.01.2023. / Therefore, you, viz ;
1. Sri. M.M.Nayak, Special:.-`Chief secretary, Animal Husbandary, Dairy Development And Fish-Sties (Dy&ig) Department, Secretariat, veladapudi, Amaravati, GiJhtur District.
2. Sri. M.M.Nayak, Andhra_,Pfadesh Dairy Deveiopmerlt Cooperative Federation Ltd rep by..|li{s',='! Managing Director, Mangalagiri, Guntur District. f'-
3. Sri .M.M Nayak, Prakasaml Milk producers Company Ltd, Rep by its Managing director, ongole, Prakasam District. , are hereby required to appear in person before the High Court of Andhra Pradesh at Amaravati (Nelapac!'u); on 14.08.2025 at 10.30 A.M and show cause as to why you shall not ``b-a#b'unished or other appropriate order be not i, ,.-_ passed against you for conte`ri}#t'cof the High Court of Andhra Pradesh, a{ Amaravati. / You shall attend the High';i;Court of Andhra Pradesh, Amaravati at Nelapadu, in person on 14.08.20--2`6iat 10.30 A.M and shall continue to attend the High Court on all days {her6¢after to which date the case against you stands adjourned, and until final orders are passed on the charge against you.
. I'-_
•L |¥
9 ,-I
Herein fail not. / i-= r`
A Tlfty( rty if
ijE+'IgruTY REGiS|FF¥`..SLR
To]
1. The District Judge, Guntur:`F, `GTfuntur District (By SPECIAL MESSENGER a;.I -` -.
-I--:i.-i in duplicate along with a copy of petition and affidavit to serve on Respondent Nos.1 and 2 ah-d'to return to this Court before 14.08.2025) ~ ` -.i. _ i\
2. The District Judge, Ong6i,`e:,-,-prakasam District. (By RPAD- in duplicate along wi,th a copy of pelt.'i..;ti-.Q.n:,and affidavit tO Serve On respondent No.3 and to return to this court.:8n 14.08.2025) ~
3. Sri. M.M.Nayak, Special:Chief secretary, Animal Husbandary, Dairy E= Development And Fi=hie'r,i,es :.:/I .- ``'.*.-'l (Dy&ig) Department, Secretariat, velagapudi, Amaravati, Guntur District.
4. Sri. M.M.Nayak, Andhra ,:`Pradesh Dairy Development Cooperative Federation Ltd rep by .its.I Managing Director, Mangalagiri, Guntur
-
District.(Addressee Nos. 3 and 4 by SPECIAL MESSENGER - along with a copy of petition and .affidavit)
5. Sri .M.M Nayak, Praka§ra`{firi '':-inilk producers Company Ltd, Rep by its~ Managing director, ong6i6--~,:5 pr-akasam District. (by RPAD along with a copy of petition and Affidavi.I) "
6. Onesparecopy.
PSD HIGH COURT NV,J DATED:07/07/2025 NOTE: LIST THE MATTER ON 14.08.2025 ORDER ris-'` +I -
CC,No.1311 of 2025NOTICE TO RESPONDENTS