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[Cites 0, Cited by 0] [Section 37A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 37A(6) in The United Provinces Excise Act, 1910

(6)In relation to any exemption or relaxation that may be made under sub-section (5), the State Government may either by rules or by general or special order, provide for the grant of pass or permit by such authority as may be specified.