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State of Jammu-Kashmir - Section

Section 22C in Jammu and Kashmir Motor Spirit and Diesel Oil (Taxation of Sales) Act, 2005 (1948 A.D.)

22C. Application of Limitation Act.

- The provisions of section 5 and section 12 of the Limitation Act, Samvat 1995, shall apply to appeals, revisions filed under this Act before Appellate Authority, Reviewing Authority or the Tribunal.