Patna High Court - Orders
Priya Ranjan Das vs The State Of Bihar on 29 July, 2024
Author: Prabhat Kumar Singh
Bench: Prabhat Kumar Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL MISCELLANEOUS No.64537 of 2023
Arising Out of PS. Case No.-21 Year-2021 Thana- MOUZAHIDPUR District- Bhagalpur
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PRIYA RANJAN DAS S/O Late Sitaram Das R/O Village-Mukheriya, P.S.-
By Pass (Jagdishpur), District-Bhagalpur, At Present-Flat No. 6 G, ANN
Tower, RBSS Road, Bhikhanpur, Ishakchak, Bhagalpur, Bihar
... ... Petitioner/s
Versus
THE STATE OF BIHAR
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : None
For the Opposite Party/s : Mr.Ram Bilash Roy Raman,APP
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CORAM: HONOURABLE MR. JUSTICE PRABHAT KUMAR SINGH
ORAL ORDER
6 29-07-2024This is second consecutive day when nobody appears on behalf of petitioner. Earlier, on 03.07.2024 also, there was non-appearance on behalf of petitioner. Learned A.P.P. for the State is present.
2. The anticipatory bail petition stands dismissed for default.
(Prabhat Kumar Singh, J)
anay
U T