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Patna High Court - Orders

Priya Ranjan Das vs The State Of Bihar on 29 July, 2024

Author: Prabhat Kumar Singh

Bench: Prabhat Kumar Singh

                         IN THE HIGH COURT OF JUDICATURE AT PATNA
                                 CRIMINAL MISCELLANEOUS No.64537 of 2023
                      Arising Out of PS. Case No.-21 Year-2021 Thana- MOUZAHIDPUR District- Bhagalpur
                    ======================================================
                    PRIYA RANJAN DAS S/O Late Sitaram Das R/O Village-Mukheriya, P.S.-
                    By Pass (Jagdishpur), District-Bhagalpur, At Present-Flat No. 6 G, ANN
                    Tower, RBSS Road, Bhikhanpur, Ishakchak, Bhagalpur, Bihar

                                                                                    ... ... Petitioner/s
                                                          Versus
                    THE STATE OF BIHAR

                                                           ... ... Opposite Party/s
                    ======================================================
                    Appearance :
                    For the Petitioner/s     :      None
                    For the Opposite Party/s :      Mr.Ram Bilash Roy Raman,APP
                    ======================================================
                    CORAM: HONOURABLE MR. JUSTICE PRABHAT KUMAR SINGH
                                          ORAL ORDER

6      29-07-2024

This is second consecutive day when nobody appears on behalf of petitioner. Earlier, on 03.07.2024 also, there was non-appearance on behalf of petitioner. Learned A.P.P. for the State is present.

2. The anticipatory bail petition stands dismissed for default.




                                                       (Prabhat Kumar Singh, J)
anay

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