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Union of India - Section

Section 46 in Pharmacy Council of India Regulations, 1952

46.

(1)The President shall direct any business, which it may be necessary for the Council or the Executive Committee to discuss and decide, to be transacted by circulation among the members of the Council or the Executive Committee:Provided that if ten members of the Council or three members of the Executive Committee, as the case may be,desire that any particular subject shall be decided at a meeting instead of by circulation, it shall be placed before a meeting of the Council or the Executive Committee.
(2)Any resolution or report which is circulated on the discretion of the President and approved by a majority of the members signing shall be as binding as a resolution adopted in a meeting of the Council or the Executive Committee.