Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 622] [Entire Act] State of West Bengal - Subsection Section 622(b) in Kolkata Municipal Corporation Act, 1980 (b)any other municipality as defined in the Bengal Municipal Act. 1932 (Ben. Act XV of 1932) and in the neighbourhood of Kolkata, and
