Delhi High Court - Orders
Deepak Saini And Ors vs Union Of India And Ors on 13 May, 2026
$~17 to 20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13413/2019 & CM APPL. 54426/2019
DEEPAK SAINI AND ORS. .....Petitioners
Through: Appearance not given
versus
UNION OF INDIA AND ORS. .....Respondents
Through: Mr. Nishant Gautam, CGSC
with Sh. R S Sirohi, AC; Insp
Sanjay Kumar; SI Gaurav
Kumar and CT Palve Nilesh
(CISF)
Mr. Sohail Rafat (DC/Legal,
CISF), Mr. Sanjay Kumar
(Insp/exe, CISF), Mr. Kumar
Gaurav (SI/EXE.)
Insp Athurv and Mr. Ramniwas
Yadav and Mr. Inderpal, CRPF.
+ W.P.(C) 5006/2021 & CM APPL. 35758/2023
RAVI KANT & ANR. .....Petitioners
Through: Appearance not given
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Ripudaman Bhardwaj,
CGSC for UOI.
Insp Athurv and Mr. Ramniwas
Yadav and Mr. Inderpal, CRPF.
+ W.P.(C) 11716/2022 & CM APPL. 51519/2023
MOHIT YADAV AND ORS. .....Petitioners
Through: Appearance not given
versus
UNION OF INDIA AND ORS .....Respondents
Through: Mr. Dhruva Bhagat, SPC with
DC Sohan Lal.
Mr. Rudra Paliwal, GP.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 14/05/2026 at 21:38:03
Insp Athurv and Mr. Ramniwas
Yadav and Mr. Inderpal, CRPF.
+ W.P.(C) 14574/2024 & CM APPL. 61118/2024
RANDEEP SINGH & ORS. .....Petitioners
Through: Mr. Saaket Jain, Ms. Shivangi
Anand and Ms. Ankur Singhal,
Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Shashank Dixit, CGSC
with Mr. Kunal Raj, Advs.
CORAM:
HON'BLE MR. JUSTICE ANIL KSHETARPAL
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 13.05.2026
1. Learned counsel representing the Petitioners, upon realising that selected candidates who shall be adversely impacted if the Petitioners' writ petitions are allowed, pray for an adjournment to file appropriate application(s).
2. Adjourned to 17.09.2026.
3. A photocopy of the Order passed today be kept in the connected matters.
ANIL KSHETARPAL, J AMIT MAHAJAN, J MAY 13, 2026 'KDK' This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/05/2026 at 21:38:03