Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] Union of India - Subsection Section 28(e) in Dalmia Dadri Cement Limited (Acquisition And Transfer of Undertakings) Act, 1981 (e)wrongfully removes or destroys any property forming part of the undertakings of the Company; or
