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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 28(1)(c) in Himalayan University, Itanagar (Arunachal Pradesh) Act, 2012

(c)the manner and terms and conditions of appointment of the Registrar and Chief Finance and Accounts Officer and their powers and functions;