Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of Gujarat - Subsection Section 41(1) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003 (1)The Commission shall by notification in the Official Gazette, and in consultation with the State Government constitute an Advisory Committee.
