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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Gujarat - Subsection

Section 57(e) in Gujarat Elementary Education Rules, 2010

(e)if he is the chairman of a district education committee, tour in the district for not less than eighteen days in every three months for carrying on propaganda for the expansion of elementary education for keeping himself in touch with the progress of elementary education in the district and for performing such other duties as may be entrusted to him by the district Education Committee and keep a diary recording the places visited and the work done by him at such places for the Committee's information.