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Madhya Pradesh High Court

Kisna vs The State Of Madhya Pradesh on 28 August, 2018

1 CRR-3996-2018 The High Court Of Madhya Pradesh CRR-3996-2018 (KISNA Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 28-08-2018 Parties through their counsel. Record of trial court be called for. List this case after two weeks.

(J. P. GUPTA) JUDGE tarun Digitally signed by TARUN TARUN KUMAR SALUNKE DN: c=IN, o=High Court of Madhya Pradesh, ou=Administration, KUMAR postalCode=482002, st=Madhya Pradesh, 2.5.4.20=19a265290eb7f630 7d4a64122959af56e05e3d1d SALUN 609e0fd1051d7f6331251f99, serialNumber=0e7afab970b5 23fc5e1fd370da00347dabfa9 6b26cbffd08773a847c03d31 KE 15c, cn=TARUN KUMAR SALUNKE Date: 2018.08.28 14:26:03 +05'30'