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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(23) in The M.P. Bhumi Vikas Rules, 1984

(23)"Drain" means a line of pipes including all fittings and equipments, such as manholes, inspection chambers, traps, gullies and floor traps used for the drainage of a building, or a number of buildings, or yards, appurtenant to buildings, within the same curtilage, and shall include open channels used for carrying surface water;