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State of Tamilnadu - Section

Section 6 in The Tamil Nadu Regulation of Admission in Professional Courses Act, 2006

6. Common Entrance Test not applicable to the State Board students.

- The Common Entrance Test shall not be applicable to the State Higher Secondary (plus two) students. The marks obtained by them shall be the base cut-off marks to which the students of other disciplines as enumerated in the Act shall qualify through the Common Entrance Test.