Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] Union of India - Subsection Section 10(b) in Finance Act, 2015 (b)in clause (iia), -(A)in the proviso, for the word "Provided", the words "Provided further" shall be substituted;(B)before the proviso, the following proviso shall be inserted, namely: -
