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Calcutta High Court (Appellete Side)

Anarul Islam And Another vs Unknown on 24 June, 2016

Author: Patherya

Bench: Patherya

                                          1


24.6.2016
42

md.

CRM No. 3311 of 2016 In Re:- An application for anticipatory bail under Section 438 of the Code of Criminal Procedure filed on 2.5.2016 in connection with Domkal Police Station Case No.52/2016 dated 15.01.2016, under Sections 341/325/307/34 of the Indian Penal Code and 9B Explosive Act.

And In the matter of:- Anarul Islam and another .. Petitioners Mr. Robiul Islam ... for the petitioners Mrs. Kakali Chatterjee ... for the State Defence counsel submits that he is not desirous of pressing this application. Accordingly, this application is rejected as not pressed. Certified copy of this order, if applied for, be given to the parties on priority basis upon compliance of all formalities.

(Patherya, J.) (Indrajit Chatterjee, J.) 1