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[Section 27]
[Entire Act]
State of Chattisgarh - Subsection
Section 27(1) in Ayush and Health Sciences University of Chhattisgarh Act, 2008
| (a) | The Vice-chancellor | : | Chairman |
| (b) | Secretary, In charge of Health and FamilyWelfare Department of the State Government or his nominee notbelow the rank of Joint Secretary | : | Member |
| (c) | Secretary, In charge of Finance Department ofthe State Government or his nominee not below the rank of JointSecretary | : | Member |
| (d) | One person, nominated by the Board of Managementfrom amongst its members | : | Member |
| (e) | One person nominated by the Academic Councilfrom amongst its members | : | Member |
| (f) | The Registrar of the university | : | Member |
| (g) | The Finance and Accounts Officer. | : | Member-Secretary |