Section 52 in The Baba Farid University of Health Sciences Act, 1998
52. Appointment of Visiting Professors.
- Notwithstanding anything contained in section 51, the Board of Management shall be competent to invite on the recommendation of the Vice-Chancellor, a person of high academic distinction and professional attainments to accept the post of visiting Professor in the University on such terms and conditions, as may be mutually agreed upon for a period not exceeding one year at a time.
