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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 23(2)(c) in The Jammu and Kashmir Public Premises (Eviction of Unauthorised Occupants) Act, 1988

(c)the distribution and allocation of work to estate officers and the transfer of any proceeding pending before an estate officer to another estate officer;