Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64] [Entire Act] State of Rajasthan - Subsection Section 64(1) in Rajasthan Stamp Rules, 2004 (1)In case where an unstamped or understamped instrument is detected in course of inspection or otherwise by a public officer, a report thereof, shall be made forthwith to the Collector.
