Himachal Pradesh High Court
M/S Aleo Manali Hydropower Pvt Ltd. vs . State Of H.P. & Others And Connected on 18 April, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
M/s Aleo Manali Hydropower Pvt Ltd. vs. State of H.P. & others and connected matters .
LPA No.435 of 2011 a/w LPA Nos. 469 and 471of 2011 and CWP No.330 of 2015 LPA No.435 of 2011 18.04.2022 Present: Mr.R.L. Sood, Senior Advocate with Mr. Arjun Lall, Advocate, for the appellant. Ms.Ritta Goswami, Additional Advocate General, for respondents No.1 and 4.
Mr. Tara singh Chauhan, Advocate, for respondents No.2 and 3.
Mr.Sunil Mohan Goel, Advocate, for respondent No.5.
LPA No.469 of 2011 Mr.N.K. Sood, Senior Advocate with Mr. Gaurav Sharma, Advocate, for the appellant.
Ms.Ritta Goswami, Additional Advocate General, for respondents No.1 and 2.
Mr.Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for respondent No.3.
LPA No.471 of 2011Mr.N.K. Sood, Senior Advocate with Mr. Gaurav Sharma, Advocate, for the appellant.
Ms.Ritta Goswami, Additional Advocate General, for respondents-State.
CWP No.330 of 2015Mr.N.K. Sood, Senior Advocate with Mr. Gaurav Sharma, Advocate, for the appellant. Ms.Ritta Goswami, Additional Advocate General, for respondents-State.
List on 4th May, 2022, as prayed for.
( Mohammad Rafiq ) Chief Justice ( Sandeep Sharma ) Judge April 18, 2022 (vt) ::: Downloaded on - 19/04/2022 20:06:00 :::CIS