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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of Maharashtra - Subsection

Section 55(2)(e) in The Maharashtra Agricultural Debtors Relief Act, 1947

(e)the inventories of property, lists of creditors and of debtors and of debts due to and from a debtor, the examination in respect of property or creditors, the time at which the debtor shall attend before the Court and do other things in relation to property under sub-section (1) of section 16, and the production of books of account the examination to be submitted to, and the information to be supplied by a creditor in respect of the debt due to him by the debtor under subsection (2) section 16;