Section 3(2)(a) in The Passport (Entry Into India) Act, 1920

[Cites 0, Cited by 7] [Section 3(2)] [Section 3] [Entire Act]

(a)prohibit the entry into [India] [Substituted by Act 36 of 1949, Section 4 (w.e.f. 28.4.1949).] or any part thereof of any person who has not

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