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Himachal Pradesh High Court

Shobha Nath Verma & Another vs . Satnam Singh on 12 June, 2023

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Shobha Nath Verma & another vs. Satnam Singh .

RSA No. 23 of 2023 12.06.2023 Present: Mr.Jiya Lal Bhardwaj, Senior Advocate, alongwith Ms.Dhanwanti, Advocate, for the appellants.

Mr.Balvinder Singh, Advocate, vice Mr.Dalip K. Sharma, Advocate, for the respondent.

On request of learned counsel for the respondent, matter is adjourned.

Fresh Power of Attorney on behalf of the appellants be filed well before next date of hearing.

List for consideration after four weeks.

(Vivek Singh Thakur) Judge June 12, 2023 (Purohit) ::: Downloaded on - 12/06/2023 20:31:53 :::CIS