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[Cites 0, Cited by 0] [Section 34A(1)] [Section 34A] [Entire Act]

Union of India - Subsection

Section 34A(1)(b) in The Payment And Settlement Systems Act, 2007

(b)references to "commencement of this Act" shall be construed with reference to-
(i)a designated trade repository, as references to the date on which a trade repository is specified by the Reserve Bank as a designated trade repository; and
(ii)an issuer, as references to commencement of the Payment and Settlement Systems (Amendment) Act, 2015.