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Union of India - Section

Section 27 in The Supreme Court Rules, 1966

(27)[ Applications for exemption from filing of certified copies of judgments, decrees, orders, certificates or orders granting certificate:Provided that applications for exemption from filing of certified copies of judgments or orders accompanying a special leave petition shall be posted before the Court along with the Special Leave Petition.] [ Inserted by G.S.R. 387, dated 13.3.1978 (w.e.f. 18.3.1978) and amended by G.S.R. 1024, dated 9.8.1978 (w.e.f. 19.8.1978).]