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[Cites 0, Cited by 0] [Section 3(13)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(13)(iv) in Rajasthan Civil Services (Medical Attendance) Rules, 2008

(iv)confinement in Government hospital / approved hospital and pre-natal and post-natal treatment of wife of a Government servant and a female Government servant.