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State of Tamilnadu - Section

Section 15 in Tamil Nadu Lokayukta Rules, 2018

15. Applicability.

- The service conditions including medical and conveyance facilities and travelling allowance of the Chairperson and Members shall be governed by the High Court Judges (Salaries and Conditions of Service) Act, 1954 (Central Act 28 of 1954) and the rules made thereunder.