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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(1)(a) in The Gujarat Rents, Hotel and Lodging House Rates Control Act, 1947

(a)where any premises are first let after the [specified date] [These words were substituted for the words and figures 'first day of September, 1940', Gujarat 57 of 1963, section 11(1).] and the rent at which, they are so let is in the opinion of the Court excess; or