Section 29(1)(b) in The U.P. Avas Evam Vikas Parishad (Raising of Loans) Rules 1972

[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

(b)the loans obtained by the Board in the year with particulars as to the amount and the date of borrowing and the annual loan charges;

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