Andhra Pradesh High Court - Amravati
Sri Venkateswara Institute Of Medical vs Svims University on 19 October, 2022
Author: Prashant Kumar Mishra
Bench: Prashant Kumar Mishra
IN THE HIGH COURT OF ANDHRA PRADESH: AMARAVATI
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE
&
HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU
WRIT PETITION No.11196 OF 2006
Sri Venkateswara Institute of Medical
Sciences Employees Welfare Association
(Regd.No.532/94), Rep., by its President,
M. Ramachandraiah, SVIMS U Librarian,
SVIMS University, Tirupati.
..Petitioner
Versus
SVIMS University, rep., by its
Registrar, Tirupathi, Chittoor District,
A.P., and others.
...Respondents
***
ORAL ORDER
Dt:19.10.2022 (per Prashant Kumar Mishra, CJ)
1. Today, when this matter is called, there is no representation on behalf of the petitioner.
2. Since this matter is pending for the last 16 years and none appeared on behalf of the petitioner to press this petition, this Court 2 has no other option except to dismiss this petition for want of prosecution.
3. Accordingly, the Writ Petition is dismissed for non-prosecution.
No costs. All pending miscellaneous applications shall stand dismissed.
PRASHANT KUMAR MISHRA, CJ D.V.S.S. SOMAYAJULU, J Nn 3 HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE & HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU WRIT PETITION No.11196 OF 2006 (per Prashant Kumar Mishra, CJ) Dt:19.10.2022 Nn