Punjab-Haryana High Court
Vinod Kumar vs State Of Haryana And Others on 6 October, 2020
Author: Harnaresh Singh Gill
Bench: Harnaresh Singh Gill
123-2 IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No.15836 of 2020 (O&M)
Date of Decision: 06.10.2020
Vinod Kumar ...Petitioner
Versus
State of Haryana and others ..Respondents
CORAM: HON'BLE MR. JUSTICE HARNARESH SINGH GILL
Present: Mr. Sandeep Goyat, Advocate for the petitioner.
Mr. Rohit Arya, DAG, Haryana.
Mr. Satyapal Jain, Additional Solicitor General of India
with Ms. Alisha Arora, Advocate for the respondent-UOI.
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HARNARESH SINGH GILL, J. (ORAL)
Case is taken up for hearing through video conferencing.
For detailed order, see order of even date passed in CWP No.15826 of 2020 titled as "Sonu Kumar Vs. State of Haryana and others."
(HARNARESH SINGH GILL ) October 06, 2020 JUDGE Whether speaking/reasoned:Yes/NoWhether Reportable:Yes/No Jyoti-IV 1 of 1 ::: Downloaded on - 07-10-2020 20:27:16 :::