Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 96] [Entire Act] State of Rajasthan - Subsection Section 96(g) in The Rajasthan District Boards Act, 1954 (g)the management of any public or private charities or trust placed by the order or with the consent of the State Government under the Board;
