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[Cites 0, Cited by 0] [Section 5(5)] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(5)(a) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Act, 2016

(a)to prepare and revise the Perspective Plan [PP], Master Plan [MP], Infrastructure Development Plan [IDP] or Area Development Plan or Zonal Development Plan duly carrying out surveys in order to achieve ecological balance for sustainable development and for providing other facilities for live able environment;