Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 4 in M.P. Nagar Tatha Gram Nivesh Niyam, 1975 4. Form of notice. - The notice with respect to the draft regional plan to be published under sub-section (1) of Section 8 shall be in Form I.
