Allahabad High Court
Sanket Mishra vs Smt. Urvashi on 3 April, 2019
Bench: Shashi Kant Gupta, Pradeep Kumar Srivastava
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- FIRST APPEAL No. - 477 of 2015 Appellant :- Sanket Mishra Respondent :- Smt. Urvashi Counsel for Appellant :- Pranav Kumar Srivastava,Gajendra Pratap,Jitendra Kumar Srivastava Counsel for Respondent :- Kaushal Kishore Mani Hon'ble Shashi Kant Gupta,J.
Hon'ble Pradeep Kumar Srivastava,J.
Heard learned counsel for the parties.
This Court by order dated 4.9.2018 had passed the following order:
"We have had a talk in the Chambers with the appellant-husband and the respondent-wife.It appears that there exists some elements for reconciliation. Both the parties pray for some time to take final decision after good thinking. List the case after three weeks on 26th September, 2018."
In view of aforesaid order of this Court, we are of the opinion that parties will appear again before this Court to know whether they are interested for reconciliation.
As prayed, put up on Friday i.e. 05.4.2018 as unlisted.
Order Date :- 3.4.2019 RCT/-