Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Union of India - Subsection Section 6(i) in New Mangalore Part Trust (Licensing of Stevedores) Regulation 2009 (i)That he has maintained/would maintain the input/ output norms of handling different commodities as may be laid down by the Board from time to time
