Calcutta High Court (Appellete Side)
Emami Agrotech Ltd vs Vandana Yadav Principal Secretary ... on 11 August, 2023
Author: Moushumi Bhattacharya
Bench: Moushumi Bhattacharya
11.08.2023 sayandeep Sl. No. 07 Ct. No. 36 CPAN 218 of 2023 in WPA 4916 of 2022 Emami Agrotech Ltd.
-Versus-
Vandana Yadav Principal Secretary Deptt of Commerce and Industries & anr Mr. Rahul Dhanuka ..... for the petitioners Learned counsel appearing for the petitioner alleges contempt of an order passed by this Court on 16th September, 2022.
List this matter on 15th September, 2023.
Service in the meantime.
Leave is given to the petitioner to correct the prayer in the contempt application.
(Moushumi Bhattacharya, J.)