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[Cites 0, Cited by 0] [Section 6A(3)] [Section 6A] [Entire Act]

State of Rajasthan - Subsection

Section 6A(3)(d) in The Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) Act, 1956

(d)five hundred rupees if he does not avail himself of the use of a State car.]