Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29(12)] [Section 29] [Entire Act]

State of Jharkhand - Subsection

Section 29(12)(vi) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(vi)furniture for officials, record keeping cabinets, work stations, wheel chair and stretchers for medical room;