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[Cites 0, Cited by 0] [Section 296(1)] [Section 296] [Entire Act]

State of Maharashtra - Subsection

Section 296(1)(a) in The Mumbai Municipal Corporation Act, 1888

(a)acquire any land required for the purpose of opening, widening, extending, or otherwise improving any public street or of making any new public street, and the buildings, if any, standing upon such land;