Supreme Court - Daily Orders
Shaji Poulose vs The Institute Of Chartered Accountants ... on 22 February, 2024
Author: B.V. Nagarathna
Bench: B.V. Nagarathna
ITEM NO.101 COURT NO.12 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Case (Civil) No(s). 29/2021
(Arising out of impugned final judgment and order dated 09-12-2020
in T.P.(C) No.2849/2019 passed by the Supreme Court Of India)
SHAJI POULOSE Petitioner(s)
VERSUS
THE INSTITUTE OF CHARTERED ACCOUNTANTS
OF INDIA & ORS. Respondent(s)
([ GROUP MATTER ] [ AS ITEM NO. 101 ]
IA No. 20988/2021 - CLARIFICATION/DIRECTION
IA No. 20975/2021 - INTERVENTION APPLICATION)
WITH
W.P.(C) No. 371/2021 (X)
(IA No. 41905/2021 - GRANT OF INTERIM RELIEF)
W.P.(C) No. 581/2021 (X)
IA No. 63523/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 63519/2021 - GRANT OF INTERIM RELIEF)
T.C.(C) No. 70/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 48/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 51/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 60/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 67/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 57/2023 (XII)
(FOR ADMISSION)
Signature Not Verified
Digitally signed by
NEETA SAPRA
Date: 2024.02.23
T.C.(C) No. 68/2023 (XII)
17:17:24 IST
Reason:
(FOR ADMISSION)
1
T.C.(C) No. 53/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 76/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 58/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 71/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 81/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 50/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 61/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 59/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 66/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 47/2023 (XII)
T.C.(C) No. 54/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 49/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 79/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 52/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 82/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 72/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 56/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 73/2023 (XII)
(FOR ADMISSION)
2
T.C.(C) No. 55/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 77/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 64/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 63/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 75/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 62/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 74/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 86/2023 (IV-A)
(FOR ADMISSION)
T.C.(C) No. 84/2023 (IV-A)
(FOR ADMISSION)
T.C.(C) No. 87/2023 (IV-A)
(FOR ADMISSION)
T.C.(C) No. 85/2023 (IV-A)
(FOR ADMISSION)
T.C.(C) No. 83/2023 (IV-A)
T.C.(C) No. 88/2023 (XII-A)
(FOR ADMISSION)
T.C.(C) No. 38/2021 (XVI)
T.C.(C) No. 39/2021 (XVI)
T.C.(C) No. 37/2021 (XII)
T.C.(C) No. 36/2021 (XI-A)
T.C.(C) No. 35/2021 (XVI)
T.C.(C) No. 34/2021 (XII)
T.C.(C) No. 33/2021 (XII)
T.C.(C) No. 32/2021 (XII)
3
T.C.(C) No. 31/2021 (XI-A)
T.C.(C) No. 27/2021 (XII)
(FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 99253/2021
IA No. 99253/2021 - APPROPRIATE ORDERS/DIRECTIONS)
T.C.(C) No. 28/2021 (XII)
W.P.(C) No. 272/2021 (X)
(IA No. 30042/2021 - STAY APPLICATION)
W.P.(C) No. 267/2021 (X)
(IA No. 155862/2023 - AMENDMENT OF THE PETITION
IA No. 29398/2021 - STAY APPLICATION)
W.P.(C) No. 186/2022 (X)
(IA No. 39258/2022 - STAY APPLICATION)
T.C.(C) No. 30/2021 (XI-A)
W.P.(C) No. 670/2021 (X)
IA No. 70218/2021 - STAY APPLICATION)
W.P.(C) No. 1084/2021 (X)
(IA No. 124730/2021 - GRANT OF INTERIM RELIEF)
W.P.(C) No. 1256/2021 (X)
(IA No. 148879/2021 - STAY APPLICATION)
W.P.(C) No. 1200/2021 (X)
(IA No. 141182/2021 - GRANT OF INTERIM RELIEF)
W.P.(C) No. 1360/2021 (X)
(IA No. 165238/2021 - GRANT OF INTERIM RELIEF
IA No. 165239/2021 - PERMISSION TO APPEAR AND ARGUE IN PERSON)
W.P.(C) No. 1291/2021 (X)
(IA No. 153247/2021 - STAY APPLICATION)
W.P.(C) No. 1295/2021 (X)
(IA No. 154245/2021 - STAY APPLICATION)
W.P.(C) No. 32/2022 (X)
(IA No. 7128/2022 - STAY APPLICATION)
W.P.(C) No. 833/2022 (X)
(IA No. 144358/2022 - GRANT OF INTERIM RELIEF)
T.C.(C) No. 32/2023 (XII-A)
T.C.(C) No. 38/2023 (IV)
T.C.(C) No. 37/2023 (XI-A)
4
(FOR ADMISSION)
T.C.(C) No. 34/2023 (XI-A)
T.C.(C) No. 36/2023 (XI-A)
T.C.(C) No. 35/2023 (XI-A)
(FOR ADMISSION)
T.C.(C) No. 33/2023 (XI-A)
(FOR ADMISSION)
T.C.(C) No. 39/2023 (XVI)
T.C.(C) No. 69/2023 (XII)
(FOR ADMISSION)
T.C.(C) No. 78/2023 (XII)
(FOR ADMISSION)
Date : 22-02-2024 These matters were called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
For Petitioner(s) Mr. Pai Amit, AOR
Ms. Pankhuri Bhardwaj, Adv.
Mr. Abhiyudaya Vats, Adv.
Mr. Nikhil Pahwa, Adv.
Mr. Kushal Dube, Adv.
Ms. Vanshika Dubey, Adv.
Mr. Tathagata Dutta, Adv.
Mr. P. Ashok, Adv.
Ms. Lochana Babu, Adv.
Petitioner-in-person
Mr. Smarhar Singh, AOR
Mr. P.s Patwalia, Sr. Adv.
Mr. Jai Krishna Singh, Adv.
Mr. Vikas Chopra, Adv.
Mr. Kunal Sharma, Adv.
Ms. Shweta Kumari, Adv.
Mr. Manoj Kumar, Adv.
Mr. Rishi Raj, Adv.
Mr. Rajshekhar Rao, Sr. Adv.
Mr. Manish K. Bishnoi, AOR
Mr. Shubhendu Bhattacharyya, Adv.
5
Mr. Hitesh Lodwal, Adv.
Mr. Arjun Garg, AOR
Mr. Preetesh Kapur, Sr. Adv.
Mr. Nirmal Kumar Ambastha, AOR
Ms. Ashmita Bisarya, Adv.
Mr. Sanjay Dutt, Adv.
Mr. Renjith B. Marar, Adv.
Ms. Lakshmi N. Kaimal, AOR
Mr. Rajkumar Pavothil, Adv.
Mr. Arun Poomulli, Adv.
Mr. Keshavraj Nair, Adv.
Mr. Harsh Vardhan Shah Shyam, Adv.
Mr. Davesh Kumar Sharma, Adv.
Ms. Ashu Jain, Adv.
Mr. Avinash Krishnakumar, Adv.
By Courts Motion
Mr. V Giri, Sr. Adv.
Mr. E. M. S. Anam, AOR
Mr. Rahul Narang, Adv.
Mr. Nihar Dharmadhikari, Adv.
Mr. Ashwin Kumar D. S., Adv.
Ms. Aditi Anil Dani, Adv.
Mr. Rangasaran Mohan, Adv.
Ms. Surbhi Mehta, AOR
Mr. Ishan Roy Chowdhury, Adv.
Mr. Tapesh Kumar Singh, Sr. Adv.
Mr. Sukant Vikram, AOR
Mr. Prashant Bhardwaj, Adv.
Mr. Aditya Pratap Singh, Adv.
Mr. Goutham Shivshankar, AOR
Mr. Adit Jayeshbhai Shah, Adv.
Mr. Sharanya Sinha, Adv.
Mr. B. Ramana Kumar, Adv.
Mr. K. Paari Vendhan, AOR
Mr. Ragunatha Sethupathy.b, Adv.
Mr. S. Sabari Bala Pandian, Adv.
Ms. Ramya A., Adv.
Mr. Manoj Kumar A., Adv.
Mr. Anas Tanwir, AOR
Mr. Parijat Kishore, AOR
Mr. S. Beno Bencigar, Adv.
6
Mr. Sanyat Lodha, AOR
Mr. Ravi Raghunath, AOR
For Respondent(s) Mr. Arvind P. Datar, Sr. Adv.
Mr. Pramod Dayal, AOR
Mr. Nikunj Dayal, Adv.
Mr. K. M. Natraj, A.S.G.
Mr. Rupesh Kumar, Sr. Adv.
Mr. Raj Bahadur Yadav, AOR
Mr. Piyush Beriwal, Adv.
Mr. Dharmendra Singh, Adv.
Mr. Bhuvan Mishra, Adv.
Mr. Shivank Pratap Singh, Adv.
Mr. Prahlad Singh, Adv.
Mr. Shashank Bajpai, Adv.
Mr. Vatsal Joshi, Adv.
Mr. Ashok Panigrahi, Adv.
Mr. Amrish Kumar, AOR
Mr. K. M. Natraj, A.S.G.
Mr. Prahlad Singh, Adv.
Mr. Shashank Bajpai, Adv.
Mr. Naman Tondon, Adv.
Mr. Rohit Khare, Adv.
Mr. Padmesh Mishra, Adv.
Mr. Wills Mathews, Adv.
Ms. Nanditta Batra, Adv.
Mr. Paul John Edison, Adv.
Mr. Dhanesh M Nair, Adv.
Ms. Suja S Nair, Adv.
Ms. Alphy Thomas, Adv.
Mr. Rakesh Garg, Adv.
Mr. Ashish Gopal Garg, Adv.
Ms. Shweta Garg, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 04.3.2024 at 02:00 p.m. for directions.
(RASHMI DHYANI PANT) (MALEKAR NAGARAJ) COURT MASTER (SH) COURT MASTER (NSH) 7