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State of West Bengal - Section

Section 62 in Kolkata Municipal Corporation Building Rules, 2009

62. Minimum open spaces with respect to buildings for residential use.

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Height of building Front open space Open space on side-1 Open space on side-2 Rear open space
Upto 7.0 m 1.2 m 1.2m 1.2 m 2.0 m
Above 7.0 m upto 10.0 m 1.2m 1.2m 1.2m 3.0m
Above 10.0 m upto 12.5 m 1.2m 1.2m 1.5m 3.0m
Above 12.5 m upto 15.5 m 2.0m 1.5m 2.5m 4.0m
Above 15.5 m upto 20.0 m 3.5m 4.0m 4.0m 5.0m
Above 20.0 m upto 25.5 m 5.0m 5.0m 5.0m 6.5m
Above 25.5 m upto 40.0 m 6.0m 6.5m 6.5m 8.5m
Above 40.0 m upto 60.0 m 8.0m 8.0m 8.0m 10.0m
Above 60.0 m upto 80.0 m 10.0m 15% of the height of building or 11.0 m.whichever is less 15% of the height of building or 11.0 m.whichever is less 12.0m
Above 80.0 m 12.0m 15% of the height of building or 14.0 m.whichever is less 15% of the height of building or 14.0 m.whichever is less 14.0m
Provided that in case of a building for residential use having irregular shape at the back of the building, the rear open space will be considered on the basis of the average rear open space as per following calculations :
(a)a minimum of 1.5 m for building height upto 7.0 m;
(b)a minimum of 2.0 m for building height above 7.0 m and upto 12.5 m;
(c)a minimum of 3.0 m for building for building height above 12.5 m and upto 15.5 m;
(d)a minimum of 4.0 m for building height above 15.5 m and upto 20.0 m.;
Explanation : Total projected area of the rear open space in sqm. should be divided by width of the rear of the building in meters.